High Courts03 Aug 2017Dismissed

Sikandar Prasad Vs The State of Bihar.

Patna High Court · (2017) 08 PAT CK 0007

Code of Criminal Procedure, 1973, Section 482, Section 173(2), Section 161(3) - Saving of inherent powers of High Court - Report of police officer on completion of Investi
High Courts02 Aug 2017Allowed

Ajay Kumar Tiwari Vs The State Of Bihar

Patna High Court · (2017) 08 PAT CK 0005

Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,
High Courts02 Aug 2017Disposed off

Bibi Rabia Vs The State of Bihar & Ors

Patna High Court · (2017) 08 PAT CK 0004

Constitution of India, Article 226 - Power of High Courts to Issue certain writsBihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961, Sec