High Courts22 Jun 2016Allowed
Mukesh Kumar Roy Vs Union of India
Patna High Court · (2016) 4 PLJR 783
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 35 of 77
High Courts22 Jun 2016Dismissed
Amrawati Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 218 : (2016) 3 BLJud 330 : (2016) 3 PLJR 302
High Courts22 Jun 2016Dismissed
Ramji Mahto Vs Bihar State Electricity Board
Patna High Court · (2017) 1 PLJR 399
Bihar Shops and Establishments Act, 1953 - Section 26(2)
High Courts22 Jun 2016Dismissed
Abhay Kumar Choudhary Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 481
High Courts22 Jun 2016Dismissed
Dr. Gauri Shankar Prasad Vs Income Tax Appellate Tribunal
Patna High Court · (2017) 393 ITR 635
Income Tax Act, 1961 - Section 142(1), Section 144
High Courts21 Jun 2016Allowed
Binod Prasad Singh @ Binod Singh S/o Sri Tara Prasad Singh, resident of Village and P.O. - Dharhi, P.S. - Beldaur, District - Khagaria - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 4 ECrC 436 : (2017) 1 PCCR 176 : (2016) 4 PLJR 560
Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 203, Section 482
High Courts21 Jun 2016Allowed
Suresh Mehta, S/o Late Rameshwar Mehta, resident of village - Mirjawa, P.S.- Tribeniganj, District - Supaul - Appellants @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 178 : (2017) 1 PCCR 236
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 366A
High Courts21 Jun 2016Allowed
Kishori Mahto, S/o Late Gongu Mahto, resident of village - Koli, P.S. - Halsi, District - Lakhisarai - Appellants @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 190 : (2017) 1 PCCR 178 : (2017) 2 PLJR 441
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts21 Jun 2016Dismissed
Ran Vijay Singh, son of Sri Nand Kishore Singh, resident of village - Hetampur, Police Station - Tiyar, District - Bhojpur at Ara - Informant/Appellant @HASH The State of Bihar - Accused Person/Respondent
Patna High Court · (2016) 3 BBCJ 228 : (2016) 3 BLJud 264 : (2016) 4 ECrC 193 : (2017) 1 PCCR 51
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302
High Courts21 Jun 2016Disposed Off
Rameshwar Singh son of Bishun Singh Resident of Village Kaithi, P.S. - G.B. Nagar, District Siwan - Petitioner @HASH The State of Bihar
Patna High Court · (2016) 3 BLJud 134 : (2016) 4 ECrC 430 : (2016) 4 PLJR 453
Bihar Control of Crimes Act, 1981 - Section 3(3)
High Courts21 Jun 2016Dismissed
Pawan Singh @ Pawan Kumar Singh son of Bindehwar Singh, resident of village Mathiya Bhopat (Fulwar), P.S. - Lakhaura, District - East Chmaparan - Petitioner @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 433 : (2017) 2 PCCR 71
Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts21 Jun 2016Disposed Off
State of Bihar Vs Himanshu Chandra Chaudhary
Patna High Court · (2016) 4 PLJR 569
Land Acquisition Act, 1894 - Section 17, Section 4, Section 6
High Courts21 Jun 2016Dismissed
Jaleshwar Manjhi Vs Gauri Shankar Modi
Patna High Court · (2016) 3 BBCJ 277 : (2016) 4 PLJR 43
Santhal Praganas Tenancy (Supplementary Provisions) Act, 1949 — Section 28, 32
High Courts21 Jun 2016Allowed
Md. Kausar Alam Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 328 : (2016) 4 PLJR 491 : (2016) 4 PLJR 227
High Courts21 Jun 2016Disposed Off
Poonam Kumari Vs State of Bihar
Patna High Court · (2016) 4 PLJR 187
Constitution of India, 1950 — Article 226LPG (Regulation of Supply and Distribution) Order, 2000 — Clause 13(1)
High Courts21 Jun 2016Disposed Off
Narayan Mishra Vs State of Bihar
Patna High Court · (2016) 3 BLJud 152 : (2016) 3 PLJR 765
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 6(1)(b)(ii)All India Services (Discipline and Appeal) Rules, 1969 — Rule 3(3)
High Courts21 Jun 2016Dismissed
Nawal Kishore Sharma Vs The Bihar State Electricity Board
Patna High Court · (2016) 150 FLR 674 : (2016) 4 PLJR 570
High Courts21 Jun 2016Allowed
Branch Manager, National Insurance Company Ltd. Vs Shanti Devi
Patna High Court · (2016) 3 BBCJ 109 : (2016) 3 BLJud 126
Motor Vehicles Act, 1988 - Section 168, Section 173
High Courts20 Jun 2016Dismissed
Sanjay Bhardwaj Vs Chandan Keshri
Patna High Court · (2016) AIRCC 2432 : (2017) 2 PLJR 129
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(d)
High Courts20 Jun 2016Allowed
Jitendra Mahto S/o Bishundeo Mahto, resident of village Samsa, P.S. Naokothi, District Begusarai, at present address resident of village Chilmil Tola, P.S. Muffasil, District Begusarai - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 439 : (2017) 2 PCCR 117
Penal Code, 1860 (IPC) - Section 306