High Courts06 Jan 2009Allowed
Vidya Sagar Singh and others Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 1142
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 56 of 56
High Courts05 Jan 2009
Mithilesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (2009) 3 PLJR 305
Essential Commodities Act, 1955 — Section 7
High Courts05 Jan 2009
Abhishek Kumar Singh Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 709
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts05 Jan 2009Dismissed
Madanjee and Others Vs Madhya Bihar Gramin Bank, Mina Plaza, South of Museum, Patna, Pin-800001 and Others
Patna High Court · (2009) 2 PLJR 998
High Courts04 Jan 2009Allowed
Sukhendra Dubey Vs The Bank of India and Others
Patna High Court · (2009) 2 PLJR 463
Industrial Disputes Act, 1947 — Section 18(1), 2(1)