High Courts13 Jan 2009Allowed
Hari Madho Sah Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 251
Bihar Panchayat Election Rules, 2006 — Rule 63Bihar Panchayat Raj Act, 2006 — Section 44, 44(3)
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 55 of 56
High Courts12 Jan 2009Dismissed
Bablu Singh @ Babla Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 766
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 201, 210, 302, 323, 325
High Courts12 Jan 2009Allowed
Rajendra Prasad Vs The Patna Regional Development Authority and Others
Patna High Court · (2009) 3 PLJR 516
Bihar Regional Development Authorities Act, 1981 — Section 81
High Courts12 Jan 2009Dismissed
Bindeshwari Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 653
High Courts12 Jan 2009Dismissed
Guddu Kumar Vs State of Bihar and Others
Patna High Court · (2009) 01 PAT CK 0049
High Courts12 Jan 2009Allowed
Alok Mohan Das Vs State of Bihar and Others
Patna High Court · AIR 2009 Patna 64 : (2009) 2 PLJR 564 : (2010) 8 RCR(Civil) 2690
Constitution of India, 1950 — Article 300A
High Courts12 Jan 2009Allowed
Gopal Jha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 396
High Courts09 Jan 2009Dismissed
Ashutosh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 01 PAT CK 0064
High Courts09 Jan 2009
Clement Toppo and Another Vs Uttar Bihar Kshetriya Gramin Bank and Others
Patna High Court · (2009) 3 PLJR 1032
Constitution of India, 1950 — Article 226
High Courts09 Jan 2009Dismissed
Sanjay Kumar Priyadarshi Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 284
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts09 Jan 2009Allowed
Renuka Devi Vs State of Bihar
Patna High Court · (2009) 4 PLJR 229
Essential Commodities Act, 1955 — Section 7
High Courts07 Jan 2009Dismissed
Ram Krishna Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 847
Bihar College Service Commission Act, 1976 — Section 10, 9
High Courts07 Jan 2009Dismissed
Vidya Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 210
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts07 Jan 2009Dismissed
Harish Kumar Chaudhary Vs The Union of India and Others
Patna High Court · (2009) 2 PLJR 600
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 326
High Courts07 Jan 2009Allowed
Ram Vinay Prasad Kushwaha and Another Vs State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1058 : (2009) 2 PLJR 533
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(8)
High Courts07 Jan 2009
Surendra Prasad @ Bhola Prasad Vs Vijayandra Prasad and Others Most. Aziz Fatima @ Nemat and Another Vs Md. Khursheed Ahmad @ Dr. Naseem and Others
Patna High Court · (2009) 2 PLJR 205
High Courts07 Jan 2009Allowed
Pawan Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 104
Constitution of India, 1950 — Article 14, 19, 19(g)
High Courts06 Jan 2009Allowed
The Union of India and Others Vs B.D. Yadav
Patna High Court · (2009) 3 PLJR 294
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Jan 2009Allowed
Vidya Sagar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 512
High Courts06 Jan 2009Dismissed
Kumar Suman Singh @ Ranjit Singh @ Indrajit Kumar Vs State of Bihar thru. CBI
Patna High Court · (2010) 1 PLJR 137
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 120B, 380, 409, 411, 420Prevention of Corruption Act, 1988 — Section 13