High Courts23 Jan 2009Allowed
Md. Shamshad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 616
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 52 of 56
High Courts23 Jan 2009Allowed
Siya Ram Sharma Vs The Bihar State Electricity Board and Others
Patna High Court · (2009) 3 PLJR 270
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Jan 2009Allowed
Madhu Kumari @ Kumari Awantika Vs State of Bihar and Others
Patna High Court · (2009) 3 PLJR 602
High Courts22 Jan 2009Allowed
Pravin Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 717
High Courts22 Jan 2009
Nandu Sharma Vs State of Bihar
Patna High Court · (2009) 4 PLJR 536
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 25, 26, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(b), 21(c), 25
High Courts22 Jan 2009Allowed
Ram Asheshar Pradhan Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 736
High Courts22 Jan 2009Allowed
Abdul Karim Mandal Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 828
High Courts22 Jan 2009Allowed
Manju Jaiswal Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 560
High Courts22 Jan 2009Dismissed
Bihar State Agriculture Marketing Board (abolished) Vs Heera Prasad and The Agriculture Commissioner-cum-Secretary, Department of Agriculture, Government of Bihar
Patna High Court · (2009) 121 FLR 976 : (2010) 1 LLJ 51 : (2009) 2 PLJR 209
Industrial Disputes Act, 1947 — Section 2, 25F, 25FFF
High Courts22 Jan 2009Dismissed
Prem Kumar Singh and another Vs State of Bihar and others
Patna High Court · (2009) 122 FLR 1051 : (2009) 3 PLJR 131
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts22 Jan 2009Allowed
Ambika Mandal and Others Vs The State of Bihar and Others Amrendra Kumar Singh Vs Baba Saheb Bhim Rao Ambedkar Bihar University and Others
Patna High Court · (2009) 2 PLJR 664
High Courts22 Jan 2009Allowed
Kailasiya Devi and Others Vs Nand Kishore Sah and Another
Patna High Court · (2009) 3 PLJR 30
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Jan 2009
In Re: Pyrites, Phosphates and Chemicals Ltd. (In Liquidation)
Patna High Court · AIR 2009 Patna 65 : (2009) 149 CompCas 225 : (2009) 2 PLJR 128 : (2010) 8 RCR(Civil) 2691
COMPANIES ACT, 1956 — Section 457
High Courts21 Jan 2009
Sri Moti Singh Jageshwari Ayurvedic Medical College Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 51
Indian Medicine Central Council (Amendment) Act, 2003 — Section 13C
High Courts21 Jan 2009Allowed
Raj Ballabh Upadhyay Vs The Bihar State Electricity Board and Others
Patna High Court · (2009) 57 BLJR 2216 : (2010) 2 PLJR 482
High Courts21 Jan 2009Dismissed
Shyam Sunder Ram and Another Vs Prakash Ram and Others
Patna High Court · (2009) 4 PLJR 401
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 54
High Courts21 Jan 2009Allowed
Anand Lal Mahto Vs The Human Rights Commission and Others
Patna High Court · (2009) 3 PLJR 160
High Courts21 Jan 2009Dismissed
Md. Jilani and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 299
Bihar Land Encroachment Act, 1950 — Section 3
High Courts20 Jan 2009Allowed
Ravindra Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 778
High Courts20 Jan 2009Dismissed
Arbind Kumar Giri @ Arbind Giri Vs Dhana Devi
Patna High Court · (2009) 2 PLJR 212
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)