High Courts12 Feb 2007
Gyan Ddeep Prasad and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2007) 2 BLJR 1124 : (2007) 1 PLJR 814
Constitution of India, 1950 — Article 14, 19, 21, 226
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 72 of 85
High Courts12 Feb 2007
Ramjilal Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 160
High Courts12 Feb 2007
Suresh Singh Vs Indian Oil Corporation and Another
Patna High Court · (2007) 2 PLJR 791
High Courts12 Feb 2007
Vijay Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2007) PLJR 658
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2007Allowed
Suchita Devi Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420, 466, 467, 468
High Courts09 Feb 2007
Doctor Ram Pravesh Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 406
High Courts09 Feb 2007Allowed
Lal Chand Mishra and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 342
High Courts09 Feb 2007Dismissed
Md. Tahir Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 29
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)(a), 4
High Courts09 Feb 2007
Debashree Construction (India) Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0117
High Courts09 Feb 2007Dismissed
Rameshwar Pandey and Another Vs Suresh Pandey
Patna High Court · (2007) 02 PAT CK 0116
High Courts09 Feb 2007Allowed
Mr. Rekha Lall Vs The Bihar State Housing Board and Others
Patna High Court · (2007) 02 PAT CK 0108
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 33, 33(3), 36, 36(3), 45
High Courts09 Feb 2007Allowed
Bipat Gope and Others Vs Principal Consolidation Training Institute and Others
Patna High Court · (2007) 2 BLJR 1766 : (2007) 3 PLJR 759
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(1), 10(3), 10(4), 10(6)Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2007Allowed
Smt. Kamlawati Thakur and Srimati Sobha Rai Paul and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 731
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2007Allowed
Tribhuwan Prasad Jaiswal Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 944 : (2007) CriLJ 3037 : (2007) 2 PLJR 119
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 20B(1), 41
High Courts09 Feb 2007Dismissed
Vinay Kumar Gupta and Another Vs Ajay Kumar
Patna High Court · (2007) 2 PLJR 736
High Courts09 Feb 2007Allowed
Prahalad Mishra and Others Vs State of Bihar
Patna High Court · (2007) PLJR 570
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 325
High Courts09 Feb 2007Dismissed
Rama Shankar Prasad Vs Fraternity Club, Gopalganj and Others
Patna High Court · (2007) 2 PLJR 505
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 115Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Feb 2007Allowed
Mohan Lal @ Mohan Lal Rajgarihia and Others Vs State of Bihar
Patna High Court · (2007) 2 PLJR 261
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts08 Feb 2007Allowed
Sheojee Sah and Another Vs State of Bihar and Another
Patna High Court · (2007) PLJR 791
Penal Code, 1860 (IPC) — Section 323, 324, 34, 380, 384Probation of Offenders Act, 1958 — Section 3
High Courts08 Feb 2007
State of Bihar and Others Vs Ram Sharan Prasad Singh
Patna High Court · (2007) PLJR 223
Constitution of India, 1950 — Article 226