High Courts09 Jul 2004
State of Bihar Vs Officers Incharge of Sahpur P.S. and Others
Patna High Court · (2005) 3 PLJR 345
Penal Code, 1860 (IPC) — Section 114, 328, 364A, 376, 379
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 31 of 61
High Courts09 Jul 2004Allowed
Patna University Retired Teachers Association and Another Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 780
Patna University Retirement Benefit Statutes Rules — Rule 16, 27, 28
High Courts08 Jul 2004Allowed
Prahlad Singh Vs State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0114
High Courts08 Jul 2004Allowed
Kashi Ram and Another Vs State of Bihar
Patna High Court · (2005) 1 DMC 384 : (2004) 4 PLJR 116
Penal Code, 1860 (IPC) — Section 304B, 328, 498A
High Courts08 Jul 2004Allowed
Shri Kant Jha and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1491 : (2004) 3 PLJR 656
High Courts08 Jul 2004
Brajesh Sharan Sharma Vs The Patna Regional Development Authority and Others
Patna High Court · (2004) 07 PAT CK 0049
High Courts08 Jul 2004
Glindia Ltd. Vs The State of Bihar
Patna High Court · (2004) 3 BLJR 2312 : (2004) 4 PLJR 744 : (2006) 146 STC 199
Bihar Finance Act, 1981 — Section 46(4), 9
High Courts08 Jul 2004Allowed
Braj Kishore Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0022
High Courts08 Jul 2004Dismissed
Prem Narayan Srivastava Vs Chairman-cum-Managing Director, Central Bank of India, Mumbai and Others
Patna High Court · (2004) 4 PLJR 114
High Courts08 Jul 2004Dismissed
Uday Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0003
High Courts07 Jul 2004Allowed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 132 : (2004) 2 BLJR 1465 : (2004) 3 PLJR 542
High Courts07 Jul 2004Allowed
Smt. Sulochana Devi @ Sulochana Devi (Khemka) Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 732
High Courts06 Jul 2004
Amrendra Kumar Jha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 348
High Courts06 Jul 2004Dismissed
Ram Bilas Rai Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 66
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120(B), 149, 302
High Courts06 Jul 2004Allowed
Binod Kumar Singh @ Vinod Kumar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2004) 3 PLJR 548
High Courts06 Jul 2004Allowed
Bhojpur Kishan Sangh Vs The Union of India (UOI) and Others
Patna High Court · (2004) 3 PLJR 546
High Courts06 Jul 2004Allowed
Amar Mishra and Another Vs State of Bihar
Patna High Court · (2005) 1 BLJR 4 : (2004) 4 PLJR 62
Penal Code, 1860 (IPC) — Section 302, 376
High Courts06 Jul 2004Allowed
Satyanarayan Singh Vs State of Bihar and Another
Patna High Court · (2004) 4 PLJR 130
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(a)(ii), 439(2)Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts06 Jul 2004Allowed
Sheo Ratan Mahto and Others Vs Udai Prasad and Others
Patna High Court · (2004) 3 PLJR 557
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jul 2004Dismissed
Aman Coke Plant Private Limited and Another Vs The Bharat Coking Coal Limited and Another
Patna High Court · (2004) 2 BLJR 1406 : (2004) 3 PLJR 544