High Courts03 Jan 2001Allowed
Vidya Shankar Singh Vs B.R. Ambedkar Bihar University and Others
Patna High Court · (2001) 01 PAT CK 0062
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 51 of 51
High Courts03 Jan 2001
Nawal Kishore Choudhary Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 379
High Courts03 Jan 2001Dismissed
Abhimanyu Ram Vs State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0001
High Courts02 Jan 2001
Inqualabi Nauzwan Sabha and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 44
High Courts02 Jan 2001Dismissed
Bhawani Paper Mills (Pvt.) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 78
Companies Act, 1956 — Section 446
High Courts02 Jan 2001
Manju Singh Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 354