High Courts07 Mar 2000Dismissed
Kapildeo Singh and Others Vs Ramraj Singh and Others
Patna High Court · (2000) 2 BLJR 1026 : (2000) 4 PLJR 78
Civil Procedure Code, 1908 (CPC) — Section 107
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 45 of 62
High Courts07 Mar 2000Dismissed
State Bank of India and Another Vs Smt. Sushila Devi Kejriwal
Patna High Court · (2000) 2 BLJR 1037 : (2000) 4 PLJR 95
High Courts07 Mar 2000Allowed
Pranjit Mazumdar, Anup Kumar Jhunjhunwala @ Anup Jhunjhunwala (in 6532) and Om Prakash Srivastava (in 2082) Vs The State of Bihar (in 6532) and Narmadeshwar Mishra (in 2082)
Patna High Court · (2000) 4 PLJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts07 Mar 2000Allowed
Manoj Kumar and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1098 : (2000) 2 PLJR 285
Constitution of India, 1950 — Article 14
High Courts07 Mar 2000Dismissed
Jagbandhu Mahatha Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1102
High Courts07 Mar 2000Dismissed
Hari Krishna Prasad and Others Vs Shyama Kant Ram and Others
Patna High Court · (2000) 2 BLJR 1105 : (2002) 1 PLJR 336
Transfer of Property Act, 1882 — Section 60
High Courts07 Mar 2000Dismissed
Prithawi Nath Ram Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 860
Bihar Police Manual, 1978 — Rule 645, 646, 660, 660C, 724A
High Courts06 Mar 2000Allowed
Medical College Hospital and Public Health Laboratory Technologists Association, Darbhanga and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 226
High Courts06 Mar 2000Dismissed
Rudra Nand Mishra Vs The Union of India and Others
Patna High Court · (2000) 3 PLJR 80
High Courts06 Mar 2000Allowed
Sheikh Allauddin and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1084
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 28
High Courts06 Mar 2000Allowed
Smt. Meera Devi and Others Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 828 : (2000) 2 PLJR 314
Army Act, 1950 — Section 106, 142, 39
High Courts06 Mar 2000
Smt. Meena Devi Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1097 : (2000) 4 PLJR 228 : (2000) 2 PLJR 314
High Courts06 Mar 2000Allowed
Shree Durga Iron Mill Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1271 : (2000) 2 PLJR 761 : (2000) 2 PLJR 760
High Courts06 Mar 2000Allowed
Ram Roy and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1252
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts06 Mar 2000Dismissed
S.K.G. Consolidated Limited Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 145
Bihar and Orissa Excise Act, 1915 — Section 22, 7(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 22, 22(1), 25
High Courts05 Mar 2000Dismissed
Dr. Rajat Charan Vs Patna University and Others
Patna High Court · (2000) 2 PLJR 497
High Courts04 Mar 2000Allowed
Nawal Kishore Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 111
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts03 Mar 2000Dismissed
Mahadeo Singh Vs Agricultural Produce Market Committee and Others
Patna High Court · (2000) 3 PLJR 197
High Courts03 Mar 2000Allowed
Vishwanath Ojha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 289
Penal Code, 1860 (IPC) — Section 380, 395, 457Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 4
High Courts03 Mar 2000Dismissed
S.M. Haque Vs Hon''ble High Court of Judicature at Patna and Others
Patna High Court · (2000) 3 PLJR 431
Bihar Service Code, 1952 — Rule 73, 74Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311