High Courts07 Aug 1990Dismissed
Allama Iqbal College Teacher''s Association and Others Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 58 : (1991) 1 PLJR 345
Constitution of India, 1950 — Article 226, 29, 30
COURT ARCHIVE
Patna High Court judgments, 1990
340 judgments · page 8 of 17
High Courts07 Aug 1990Dismissed
Braj Kishore Sinha Vs Smt. Rekha Sinha and Another
Patna High Court · (1990) 08 PAT CK 0007
High Courts06 Aug 1990
Commissioner of Wealth Tax Vs Ginni Devi Jalan
Patna High Court · (1990) 186 ITR 168 : (1991) 54 TAXMAN 389
Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts06 Aug 1990
Charki Mica Minings Co. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1990) 08 PAT CK 0012
Mines and Minerals (Development and Regulation) Act, 1957 — Section 23(1), 28, 28(1), 9, 9A
High Courts06 Aug 1990Dismissed
Chandeshwar Das Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 404
High Courts04 Aug 1990
The Services Housing Co-operative Society Limited Vs The State of Bihar and Others
Patna High Court · (1990) 08 PAT CK 0013
Bihar Municipal Corporation Act, 1978 — Section 2, 2(3)Municipal Act, 1922 — Section 4, 6Patna Municipal Corporation Act, 1951 — Section 130, 133, 134, 135
High Courts03 Aug 1990
Commissioner of Income Tax Vs Syed Anwar Hussain
Patna High Court · (1991) 39 BLJR 609 : (1990) 186 ITR 749 : (1991) 2 PLJR 304 : (1991) 55 TAXMAN 83
Income Tax Act, 1961 — Section 22
High Courts01 Aug 1990
Mst. Sarswati Devi and Others Vs Kunti Devi and Another
Patna High Court · (1991) 39 BLJR 836 : (1991) 2 PLJR 446
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(7), 14(8)
High Courts01 Aug 1990
Sayed Ajaj Ahmed Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 369
Bihar Agricultural Produce Markets Act, 1960 — Section 31, 38, 38(1), 38(2)
High Courts31 Jul 1990Allowed
Dr. Ravindra Kumar Vs The State of Bihar
Patna High Court · (1991) 39 BLJR 224 : (1991) CriLJ 3052 : (1991) 1 PLJR 62
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 307, 324
High Courts31 Jul 1990Allowed
Citizens Cause Vs Bihar State Housing Board and Others
Patna High Court · (1992) 1 BLJR 367 : (1990) 38 BLJR 1297
High Courts27 Jul 1990Allowed
Nirmala Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 512
High Courts26 Jul 1990Allowed
Kishore Kumar Kataruka Vs State of Bihar and Others
Patna High Court · (1990) 2 PLJR 366
Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Article 11 Schedule 1
High Courts26 Jul 1990Allowed
Rabindra Pd. Singh Vs The Commissioner, Patna and Others
Patna High Court · (1990) 2 PLJR 592
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts25 Jul 1990Dismissed
Ram Autar Mahto and Others and Sadhu Mahto and Another Vs State of Bihar
Patna High Court · (1991) 1 BLJR 51 : (1990) 2 PLJR 813
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts25 Jul 1990
Commissioner of Wealth Tax Vs Gilliram Suggiram
Patna High Court · (1991) 39 BLJR 492 : (1990) 89 CTR 278 : (1990) 186 ITR 445
Wealth Tax Act, 1957 — Section 18(1), 18(2), 39
High Courts25 Jul 1990Dismissed
Ramautar Mahto and Others Vs The State of Bihar
Patna High Court · (1990) 2 PLJR 813
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts19 Jul 1990Dismissed
Shyam Rati Devi Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 251 : (1991) 1 PLJR 332
Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433APenal Code, 1860 (IPC) — Section 149, 302, 511, 52, 53A
High Courts19 Jul 1990Dismissed
Md. Shamimuddin Vs Hameeda Khatoon
Patna High Court · (1990) 2 PLJR 472
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(3)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 5 Rule 19, Order 5 Rule 20
High Courts19 Jul 1990
Ambika Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 558
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 68, 68(2)