High Courts04 May 1990Allowed
Anil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 347
Constitution of India, 1950 — Article 15, 16
COURT ARCHIVE
Patna High Court judgments, 1990
340 judgments · page 11 of 17
High Courts03 May 1990Dismissed
Chito Mahto and Others Vs Lila Mahto and Others
Patna High Court · AIR 1991 Patna 186
Evidence Act, 1872 — Section 114
High Courts03 May 1990Dismissed
Najmuddin and Others Vs Bibi Nafirunnisa and Others
Patna High Court · (1990) 05 PAT CK 0022
High Courts03 May 1990Dismissed
Rajendra Sinha and Others, Shanti Kumar and Shio Murat Ram Vs The State of Bihar and Others Prabhat Kumar and Others Vs Union of India (UOI) and Others
Patna High Court · (1990) 38 BLJR 1412
Constitution of India, 1950 — Article 14, 16, 234
High Courts03 May 1990Allowed
Satyanarayan Mishra Vs Assistant Collector, C. Excise
Patna High Court · (1991) 39 BLJR 456 : (1995) 76 ELT 510
Central Excise Rules, 1944 — Rule 144Central Excises and Salt Act, 1944 — Section 11, 9B
High Courts03 May 1990Dismissed
Rajendra Sinha and Others Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 1332 : (1990) 2 PLJR 225
Constitution of India, 1950 — Article 14, 16, 234
High Courts02 May 1990
Mahendra Mandal and Others Vs The State of Bihar
Patna High Court · (1990) 38 BLJR 1242 : (1991) CriLJ 1030 : (1991) 1 PLJR 7
Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 149, 201, 302, 364
High Courts02 May 1990Dismissed
Ghaman Sahu and Another Vs Ram Deo Singh and Others
Patna High Court · (1990) 38 BLJR 1171
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts02 May 1990
Padam Chandra Jain and Yogendra Sharma Vs The Chairman, Industrial Tribunal II and Others
Patna High Court · (1991) 1 BLJR 211
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts02 May 1990Allowed
Arjun Ram Vs State of Bihar
Patna High Court · (1992) 1 BLJR 18
Essential Commodities Act, 1955 — Section 7
High Courts30 Apr 1990Allowed
Shri Rameshwar Prasad Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 136
High Courts26 Apr 1990Allowed
Om Prakash Narayan and Others and Gyan Kumar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 7 : (1990) 2 PLJR 738
High Courts24 Apr 1990
Gita Mishra Vs Most. Adhikari Kunwar and Others
Patna High Court · (1993) 1 BLJR 358 : (1993) 2 CivCC 701
High Courts20 Apr 1990Allowed
Dr. Jyotindra Sahay Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 926 : (1991) 1 PLJR 637
High Courts19 Apr 1990Dismissed
Sri Debi Chand Mohanlal and Others Vs Surender Kumar Dungerwal and Another
Patna High Court · (1991) 39 BLJR 941
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Apr 1990Dismissed
Rajeshwar Pd. Sharma Vs State of Bihar and Others
Patna High Court · (1990) 2 PLJR 83
Arms Act, 1959 — Section 17, 17(3), 17(3)(b)Constitution of India, 1950 — Article 226
High Courts19 Apr 1990Allowed
The Oriental Fire and General Insurance Company Ltd. Vs The Union of India (UOI)
Patna High Court · (1990) 04 PAT CK 0018
High Courts19 Apr 1990
Ramji Prasad Vs Commissioner of Commercial Taxes
Patna High Court · (1990) 38 BLJR 1054
Constitution of India, 1950 — Article 32
High Courts18 Apr 1990Dismissed
Kailash Verma @ Kailash Ram Verma Vs Sushil Kumar Vohra and Another
Patna High Court · (1990) 04 PAT CK 0031
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts18 Apr 1990Dismissed
Om Prakash Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 670 : (1990) 2 PLJR 23
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8Constitution of India, 1950 — Article 166, 19, 22Customs Act, 1962 — Section 135