High Courts09 Aug 1989Allowed
Ram Prit Singh and Others Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 528
Bihar State Housing Board Act, 1982 — Section 23
COURT ARCHIVE
Patna High Court judgments, 1989
400 judgments · page 9 of 20
High Courts09 Aug 1989Allowed
Deo Prasad Saha and Others Vs Ravi Ravidas and Others
Patna High Court · (1990) 38 BLJR 233 : (1990) CriLJ 823 : (1990) 1 PLJR 375
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 147, 148
High Courts09 Aug 1989Allowed
Ziauddin and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 736
Bihar Finance Act, 1981 — Section 31(2), 31(3)
High Courts08 Aug 1989Dismissed
Bhagwat Prasad and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 375 : (1990) 2 PLJR 65
Constitution of India, 1950 — Article 166
High Courts08 Aug 1989Allowed
Md. Belal Vs Sogra Khatoon
Patna High Court · (1990) 2 DMC 153 : (1990) 1 PLJR 32
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Aug 1989Dismissed
Arya Prathmik Sikshak Shiksha Maha Vidyalaya and Others Vs The State of Bihar and others.
Patna High Court · (1989) PLJR 916
High Courts07 Aug 1989Dismissed
Jharia Fire Bricks and Pottery Works (P) Ltd. and Another Vs Sub-divisional Magistrate and Others
Patna High Court · (1989) 08 PAT CK 0047
Industrial Disputes Act, 1947 — Section 25FPayment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts07 Aug 1989Allowed
Latif Shah and Others Vs State of Bihar
Patna High Court · (1990) 1 BLJR 333 : (1990) 1 PLJR 547
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 235, 482Explosive Substances Act, 1908 — Section 3, 4, 7
High Courts04 Aug 1989Allowed
Puja Mishra Vs Ram Dutt Mishra
Patna High Court · (1991) 39 BLJR 1238 : (1991) 2 PLJR 604
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Aug 1989Allowed
Vishwanath Kedia Vs The State of Bihar and Others
Patna High Court · (1989) 37 BLJR 296 : (1990) 1 PLJR 650
Chotanagpur Tenancy Act, 1908 — Section 71A, 72
High Courts04 Aug 1989
Mohd. Razak Khan @ Razak Mian @ Mohd. Rajak Vs State of Bihar and Others
Patna High Court · (1989) 37 BLJR 353
High Courts04 Aug 1989Allowed
The Tata Engineering and Locomotive Company Ltd. Vs The Presiding Officer, Industrial Tribunal and Another
Patna High Court · (1989) 59 FLR 648 : (1990) 1 LLJ 403
High Courts03 Aug 1989Dismissed
Ganesh Sahu and Another Vs Dwarika Sao and Others
Patna High Court · (1989) 08 PAT CK 0060
High Courts03 Aug 1989Allowed
Dhannanjai Mandal @ Suri and Others Vs The State of Bihar
Patna High Court · (1989) 37 BLJR 339 : (1990) 1 PLJR 633
Criminal Procedure Code, 1973 (CrPC) — Section 11, 145
High Courts03 Aug 1989Allowed
Bijoy Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1989) 08 PAT CK 0031
High Courts02 Aug 1989
Jamshedpur Contractors'' Association and Others Vs The State of Bihar and Others
Patna High Court · (1990) 1 PLJR 407
Bihar Sales Tax Rules, 1983 — Rule 13ACentral Sales Tax Act, 1956 — Section 15, 21(1)Constitution of India, 1950 — Article 286, 366, 70
High Courts02 Aug 1989
Prakash Lal Khandelwal Vs Income Tax Officer and Another
Patna High Court · (1990) 81 CTR 334 : (1989) 180 ITR 604 : (1990) 49 TAXMAN 192
Income Tax Act, 1961 — Section 139(1), 139(4), 139(8), 143, 143(3)
High Courts02 Aug 1989Dismissed
State of Bihar Vs Renu Devi @ Ranu Devi
Patna High Court · (1990) 1 ACC 413 : (1990) ACJ 21 : (1990) 2 PLJR 1
Motor Vehicles Act, 1988 — Section 110A
High Courts31 Jul 1989Allowed
Chandradeo Singh and Others Vs Moti Devi and Others
Patna High Court · (1992) 1 BLJR 280 : (1991) 2 PLJR 666
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts31 Jul 1989Dismissed
Naresh Kumar Vs State of Bihar and Others
Patna High Court · (1990) 1 PLJR 541
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 482Payment of Wages (Mines) Rules, 1956 — Rule 5A