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COURT ARCHIVE

Patna High Court judgments, 1989

400 judgments · page 7 of 20

High Courts01 Sept 1989Allowed

Sushila Devi Vs Bishwanath Ram and Others

Patna High Court · (1992) 1 PLJR 495

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1A, Order 23 Rule 3Probate and Letters of Administration Act, 1881 — Section 55, 83Succession Act, 1925 — Section 268, 295
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High Courts31 Aug 1989Allowed

Rama Sharma Vs Pinki Sharma and Others

Patna High Court · (1989) 08 PAT CK 0057

Bihar Control of Crimes Act, 1981 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 119, 169, 17(2), 173(2), 190Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts29 Aug 1989Allowed

Surendra Singh Vs Union of India (UOI) and Others

Patna High Court · (1990) CriLJ 906 : (1989) PLJR 1118

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3), 8Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 11
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