COURT ARCHIVE

Patna High Court judgments, 1988

348 judgments · page 3 of 18

High Courts03 Nov 1988

Nand Kishore Singh Vs Sri Ram Ahir

Patna High Court · (1988) PLJR 256

Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 41 Rule 1, Order 6 Rule 6, Order 7 Rule 7, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 13, 21, 23Limitation Act, 1963 — Section 5

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High Courts14 Oct 1988Allowed

Smt. Geeta Devi Vs The State of Bihar

Patna High Court · (1989) 37 BLJR 34 : (1989) PLJR 552

Essential Commodities Act, 1955 — Section 2, 7

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High Courts14 Oct 1988Allowed

Smt. Geeta Devi Vs State of Bihar

Patna High Court · (1989) 37 BLJR 77 : (1989) PLJR 552

Essential Commodities Act, 1955 — Section 2, 7

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High Courts14 Oct 1988

Shaikh Mohammad Ali and Others and Dr. Geeta Singh and Others Vs The Bihar State Housing Board and Others

Patna High Court · (1989) 37 BLJR 361 : (1989) PLJR 477

Constitution of India, 1950 — Article 226, 227

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High Courts11 Oct 1988

Mrs. Pramila Bhagat Vs Ajit Raj Singh Bhagat

Patna High Court · AIR 1989 Patna 163

Special Marriage Act, 1954 — Section 28, 34(2)

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High Courts11 Oct 1988

Commissioner of Income Tax Vs S.P. Viz Construction Co. (No. 2)

Patna High Court · (1989) 176 ITR 44 : (1989) 44 TAXMAN 204

Income Tax Act, 1961 — Section 129, 142(1), 143(2), 153, 271

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High Courts11 Oct 1988

Vijoy Cloth Stores Vs Commissioner of Income Tax

Patna High Court · (1989) 77 CTR 227 : (1989) 176 ITR 50 : (1989) 42 TAXMAN 110

Income Tax Act, 1961 — Section 184, 184(7), 185, 187, 2(23)

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High Courts11 Oct 1988

COMMISSIONER OF Income Tax Vs S. P. VIZ CONSTRUCTION CO. (NO. 1).

Patna High Court · (1989) 77 CTR 125 : (1989) 176 ITR 34 : (1989) 44 TAXMAN 373

Income Tax Act, 1961 — Section 129, 139, 140A, 143, 144

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High Courts11 Oct 1988

Commissioner of Income Tax Vs S.P. Viz Construction Co. (No. 3)

Patna High Court · (1989) 176 ITR 47 : (1989) 44 TAXMAN 324

Income Tax Act, 1961 — Section 271(1)

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High Courts11 Oct 1988Dismissed

Menospak Engineering (P) Ltd. and Another Vs Bihar State Financial Corporation and Others

Patna High Court · (1989) 37 BLJR 40 : (1988) PLJR 1140

COMPANIES ACT, 1956 — Section 3Constitution of India, 1950 — Article 226, 227, 299State Financial Corporations Act, 1951 — Section 29, 30, 31

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High Courts08 Oct 1988Dismissed

Food Corporation of India Vs The Bihar State Agricultural Marketing Board and others

Patna High Court · (1989) PLJR 285

Essential Commodities Act, 1955 — Section 3

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High Courts05 Oct 1988Dismissed

Krishna Nand Choudhary Vs Punjab National Bank and another

Patna High Court · (1989) PLJR 930

Constitution of India, 1950 — Article 137, 226, 26, 32

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High Courts05 Oct 1988Allowed

Parmeshwar Kumar Agarwala Vs Bihar State Electricity Board, Patna and Others

Patna High Court · AIR 1989 Patna 197 : (1989) 37 BLJR 32 : (1989) PLJR 40

Electricity (Supply) Act, 1948 — Section 46, 49Electricity Act, 1910 — Section 26, 26(6)

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High Courts05 Oct 1988Dismissed

Ram Lakhan Missir Vs Pandit Raghunandan Missir and Others

Patna High Court · AIR 1989 Patna 145

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11

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High Courts03 Oct 1988Allowed

Pushpita Chakraborty Vs Sri Shankar Chakraborty

Patna High Court · (1988) PLJR 95

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts30 Sept 1988Allowed

Suresh Chandra Chaudhary Vs Ranjana Devi and Others

Patna High Court · (1991) 39 BLJR 837 : (1991) 2 PLJR 490

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1A, Order 23 Rule 1A

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High Courts30 Sept 1988Allowed

Md. Fahimuddin Vs Godhan Prasad Singh and Another

Patna High Court · (1992) 2 PLJR 352

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(3), 14(4)

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High Courts30 Sept 1988Dismissed

Anant Bihari Jha Vs State of Bihar and Others

Patna High Court · (1989) 37 BLJR 382 : (1989) PLJR 608

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High Courts30 Sept 1988Allowed

Mahesh Chandra Jha Vs State of Bihar and others

Patna High Court · (1988) PLJR 275

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High Courts30 Sept 1988Allowed

Aided and Minorities Primary Teachers Association, Jamshedpur and Another Vs The State of Bihar and Others

Patna High Court · (1989) PLJR 578

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