High Courts07 Nov 1988Allowed

Champa Lal Sharma Vs Smt. Sunita Maitra

Patna High Court · (1990) 38 BLJR 268 : (1989) PLJR 381

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Transfer of Property Act, 1882 — Section 106