Bihar Industrial Establishment (National and Festival Holidays and Casual Leave) Act, 1976 — Section 3(i)(c)Industrial Disputes Act, 1947 — Section 12, 2(p)

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High Courts14 Aug 1987Allowed

Md. Enam Jalil Vs The State of Bihar

Patna High Court · (1987) PLJR 1138

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 16(1)

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High Courts13 Aug 1987

Sunaina Devi Vs Shyam Sao and Another

Patna High Court · (1988) PLJR 199

Penal Code, 1860 (IPC) — Section 302, 328

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High Courts10 Aug 1987

Naulakha Devi Vs The State of Bihar and Another

Patna High Court · (1987) PLJR 938

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High Courts07 Aug 1987

Commissioner of Income Tax Vs Bokaro Steel Limited (No. 1) Bokaro Steel Limited (No. 1) Vs Commissioner of Income Tax

Patna High Court · (1988) 67 CTR 138 : (1988) 170 ITR 522 : (1987) 34 TAXMAN 374

Income Tax Act, 1961 — Section 14, 17, 2, 22, 256

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High Courts07 Aug 1987Dismissed

Prabhat Kumar Pandey and Others Vs Banwari Yadav and Others

Patna High Court · (1991) 1 BLJR 696

Bihar Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 114

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High Courts05 Aug 1987

M/s Meghdoot Cinema Vs The Regional Provident Fund Commissioner and Another

Patna High Court · (1987) PLJR 1136

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

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High Courts03 Aug 1987Dismissed

Jamun Poddar Vs The State of Bihar and Others

Patna High Court · (1987) PLJR 973

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141, 151Constitution of India, 1950 — Article 137, 226

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High Courts03 Aug 1987Dismissed

Jamun Poddar Vs State of Bihar and Others

Patna High Court · AIR 1988 Patna 314

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226

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High Courts30 Jul 1987

Gauai Raman Jha Vs Bihar State Forest Development Corporation Ltd. and Others

Patna High Court · (1988) 36 BLJR 83

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High Courts29 Jul 1987Dismissed

Oriental Fire and General Insurance Co. Ltd. Vs Presiding Officer, Labour Court and Others

Patna High Court · (1988) 2 ACC 1 : (1988) ACJ 797 : (1989) 66 CompCas 699 : (1988) PLJR 987

Motor Vehicles Act, 1939 — Section 110, 110AA, 94, 95, 95(1)Workmens Compensation Act, 1923 — Section 14

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