High Courts30 Jun 1986
K.N. Farm and Industries (P) Ltd. Vs State of Bihar
Patna High Court · (1988) PLJR 234
Bihar Land Reforms Act, 1950 — Section 4(h)
COURT ARCHIVE
Patna High Court judgments, 1986
342 judgments · page 9 of 18
High Courts30 Jun 1986Dismissed
Paras Nath Chaurasia Vs State of Bihar
Patna High Court · (1987) 35 BLJR 332
Penal Code, 1860 (IPC) — Section 420, 467
High Courts30 Jun 1986Allowed
Gajadhar Jha Vs State of Bihar and Others
Patna High Court · (1986) PLJR 1011
High Courts13 Jun 1986
Commissioner of Income Tax Vs Pushpa Devi
Patna High Court · (1986) 56 CTR 251 : (1987) 164 ITR 639 : (1986) 29 TAXMAN 377
Income Tax Act, 1961 — Section 263, 263(1)
High Courts30 May 1986Dismissed
Bisundeo Mishra and 6 Ors Vs The State of Bihar
Patna High Court · (1989) PLJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 230, 242(2), 242(2)Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts30 May 1986Dismissed
Rajo Mian and Others Vs Puran Mian and Others
Patna High Court · (1987) 35 BLJR 91 : (1986) PLJR 1013
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20
High Courts21 May 1986Dismissed
Md. Shamsh Tabrez Siddique Vs The Bihar State Road Transport Corporation nd others
Patna High Court · (1986) PLJR 800
High Courts20 May 1986Allowed
Laxmi Tanti and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 791
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts20 May 1986Allowed
Jiten Hembrom Vs Premlata Murmu and Another
Patna High Court · (1986) 34 BLJR 540 : (1986) PLJR 612
Divorce Act, 1869 — Section 10, 17, 24
High Courts20 May 1986Allowed
Sharda Devi and Others Vs Laxmi Narayan Gupta and Another
Patna High Court · (1987) PLJR 937
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 11(1)(a), 14(1)
High Courts19 May 1986Allowed
Uma Devi and Others Vs Ram Charan Ram and Others
Patna High Court · (1987) 35 BLJR 265 : (1987) PLJR 37
Evidence Act, 1872 — Section 32, 50, 60, 90
High Courts19 May 1986
Commissioner of Income Tax Vs Prayaglal Agarwala and Co.
Patna High Court · (1986) 162 ITR 570 : (1986) PLJR 807
Income Tax Act, 1961 — Section 139, 271, 271(1)
High Courts15 May 1986Allowed
Sheo Shanker Bharti and Others Vs Smt. Kusami Devi and Others
Patna High Court · (1987) 35 BLJR 212 : (1986) PLJR 1115
Transfer of Property Act, 1882 — Section 12, 3, 83
High Courts14 May 1986Dismissed
Beldih Club Vs Joint Commissioner of Labour and Others
Patna High Court · (1986) 34 BLJR 584
Constitution of India, 1950 — Article 226
High Courts14 May 1986
Madan Mohan Tiwary and Others Vs State of Bihar and Others
Patna High Court · (1987) 66 STC 172
Constitution of India, 1950 — Article 19
High Courts14 May 1986
Beldih Club Vs Joint Commissioner of Labour, Bihar, Patna and Others
Patna High Court · AIR 1988 Patna 110
Bihar Shops and Establishments Act, 1953 — Section 2(12), 2(6), 6
High Courts14 May 1986Allowed
Basu Deo Rai Vs Jagannath Singh
Patna High Court · (1987) ACJ 55 : (1987) 35 BLJR 269 : (1986) PLJR 913
Civil Procedure Code, 1908 (CPC) — Section 151Employees Compensation Act, 1923 — Section 23, 30, 6, 8
High Courts14 May 1986Allowed
Ram Naresh Singh Vs The State of Bihar and others
Patna High Court · (1986) PLJR 760
Essential Commodities Act, 1955 — Section 6APrevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts13 May 1986
All India Central Batik Officers Federation and others Vs Central Bank of India
Patna High Court · (1986) PLJR 444
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 12(1), 12(2), 19, 19(2)Constitution of India, 1950 — Article 12, 14, 16
High Courts13 May 1986
Jamuna Sah and another Vs Sri Indra Chandra and Another
Patna High Court · (1987) PLJR 180
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11Transfer of Property Act, 1882 — Section 106, 3, 4