High Courts06 Jan 1986Allowed
Sahendra Mandal Vs State of Bihar
Patna High Court · (1986) 34 BLJR 741
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Patna High Court judgments, 1986
342 judgments · page 18 of 18
High Courts03 Jan 1986
Commissioner of Income Tax Vs Ram Saran Chopra
Patna High Court · (1986) 52 CTR 165 : (1986) 158 ITR 1 : (1986) 27 TAXMAN 618
Income Tax Act, 1961 — Section 45