High Courts30 Jan 1986
Sant Prasad Dubey Vs State of Bihar
Patna High Court · (1987) CriLJ 1091 : (1986) PLJR 337
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Patna High Court judgments, 1986
342 judgments · page 16 of 18
High Courts30 Jan 1986Allowed
Bibi Saboo Vs Bibi Jaibunissa and Others
Patna High Court · (1986) 34 BLJR 547 : (1986) PLJR 1042
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(d)
High Courts30 Jan 1986
Das and Co. Vs State of Bihar and Others
Patna High Court · (1986) PLJR 685
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 12, 14
High Courts30 Jan 1986
Indian Iron and Steel Co. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1987) 2 LLJ 333 : (1986) PLJR 270
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 23, 25, 35Criminal Procedure Code, 1973 (CrPC) — Section 305, 482Mines Act, 1952 — Section 38, 67
High Courts29 Jan 1986
Kripalu Shankar Vs State of Bihar and 9 others
Patna High Court · (1986) PLJR 319
High Courts29 Jan 1986Allowed
Rohini Kumar Chatterjee Vs The State of Bihar and others
Patna High Court · (1986) PLJR 963
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts29 Jan 1986Dismissed
Shankar Ram Vs The State
Patna High Court · AIR 1986 Patna 276 : (1986) 34 BLJR 260 : (1986) PLJR 287
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 173(1), 173(2), 173(8)
High Courts29 Jan 1986Allowed
Ram Chandra Singh Vs The State of Bihar
Patna High Court · (1986) PLJR 230
Essential Commodities Act, 1955 — Section 10, 7
High Courts28 Jan 1986
Commissioner of Income Tax Vs Bihar State Financial Corporation
Patna High Court · (1986) 55 CTR 132 : (1986) 159 ITR 275 : (1986) 28 TAXMAN 491
Income Tax Act, 1961 — Section 36(1)
High Courts28 Jan 1986Allowed
Anant Sah and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 396
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6)Limitation Act, 1963 — Section 3
High Courts28 Jan 1986
Guru Charan Yadav and six Others Vs The State
Patna High Court · (1986) PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148, 221, 236, 237Penal Code, 1860 (IPC) — Section 109, 123, 147, 148, 149
High Courts27 Jan 1986Dismissed
Anirudh Prasad Agrawal Vs The State of Bihar and Another
Patna High Court · (1986) PLJR 558
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(5), 190Essential Commodities Act, 1955 — Section 10
High Courts25 Jan 1986
Commissioner of Income Tax Vs Azad Builders
Patna High Court · (1987) 30 TAXMAN 75
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts24 Jan 1986Dismissed
Badri Prasad Gupta and Others Vs State of Bihar and Another
Patna High Court · AIR 1986 Patna 186 : (1986) 34 BLJR 244 : (1986) PLJR 246
Bihar Shops and Establishments Act, 1953 — Section 2(5), 35Essential Commodities Act, 1955 — Section 10
High Courts24 Jan 1986
Gajanand Chotelal and Another Vs State
Patna High Court · (1986) 54 CTR 136 : (1986) 159 ITR 101
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Income Tax Act, 1961 — Section 139, 139(1), 276C
High Courts23 Jan 1986
Commissioner of Income Tax and Additional Commissioner of Income Tax Vs Indian Copper Corporation Ltd.
Patna High Court · (1986) 55 CTR 241 : (1986) 161 ITR 327 : (1987) 30 TAXMAN 105
Finance (No. 2) Act, 1962 — Section 2(5)Income Tax (Determination of Export Profits) Rules, 1962 — Rule 2(3)Income Tax Act, 1961 — Section 32(1)
High Courts23 Jan 1986Allowed
Arbind Prasad Sinha Vs The State of Bihar and others
Patna High Court · (1986) PLJR 338
Bihar Lokayukta Act, 1973 — Section 2, 5
High Courts22 Jan 1986
Shambhu Prasad Singh Vs Gautam Pandey and others
Patna High Court · (1986) PLJR 306
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts22 Jan 1986Allowed
Kinjer Vyaper Mandal Sahyog Samiti Ltd. Vs Deputy Registrar, Co-operative Societies, Patna Division and Others
Patna High Court · AIR 1986 Patna 206 : (1986) 34 BLJR 237 : (1986) PLJR 264
High Courts22 Jan 1986Allowed
Vishnu Estate Private Ltd Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 423
Bihar And Orissa Primary Education Act, 1919 — Section 13