High Courts27 Oct 1986
Dinanath Jha and Another Vs Vijay Kumar Mahaseth and Another
Patna High Court · (1987) 1 ACC 379
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Patna High Court judgments, 1986
342 judgments · page 3 of 18
High Courts23 Oct 1986Dismissed
Murli Manohar Tiwary Vs The State of Bihar and others
Patna High Court · (1986) PLJR 1180
High Courts22 Oct 1986
Bihar State Board of Religious Trusts Vs Mahanth Mahadeo Bharti and Others
Patna High Court · (1988) 36 BLJR 166 : (1988) PLJR 35
Evidence Act, 1872 — Section 13
High Courts22 Oct 1986Allowed
Murli Manohar Prasad Vs Parwati Devi
Patna High Court · (1986) PLJR 245
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 9 Rule 13, 144, 144(1), 151
High Courts16 Oct 1986Allowed
Maksudan Prasad Kesarwani alias Maksudan Prasad Vs Abid Ahmad and Others
Patna High Court · (1987) 35 BLJR 407
Contract Act, 1872 — Section 60
High Courts12 Oct 1986Allowed
Employers Management of Central Coal washeries Organisation of Steel Authority of India Ltd. Vs The Workmen and Another
Patna High Court · (1987) 35 BLJR 809
Industrial Disputes Act, 1947 — Section 9, 9AMines Act, 1952 — Section 2, 63, 83
High Courts10 Oct 1986Dismissed
Chandra Mohan Mishra Vs South Chotanagpur Regional Transport Authority and Others
Patna High Court · (1987) PLJR 283
High Courts01 Oct 1986Allowed
Mahendra Singh @ Mahendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 785
Arms Act, 1959 — Section 25(A), 26, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 107National Security Act, 1980 — Section 10, 3(2)
High Courts01 Oct 1986
Badri Mahto and Others Vs Shri W.K. Chowdhary, Superintendent of Jail
Patna High Court · (1989) 37 BLJR 159 : (1989) PLJR 593
Penal Code, 1860 (IPC) — Section 149, 302
High Courts01 Oct 1986Dismissed
Girija Nandau Singh Vs The State of Bihar and Others.
Patna High Court · (1986) PLJR 95
Constitution of India, 1950 — Article 226
High Courts01 Oct 1986Dismissed
Bajrang Sharma Vs The State of Bihar and Others
Patna High Court · (1987) PLJR 521
Constitution of India, 1950 — Article 29, 30, 337
High Courts30 Sept 1986
Jugal Kishore Chopra Vs State of Bihar and Others
Patna High Court · (1987) CriLJ 1474
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 7Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85
High Courts29 Sept 1986
Sudama Devi and Others Vs Jogendra Choudhary and Others
Patna High Court · AIR 1987 Patna 239 : (1987) 35 BLJR 724 : (1987) PLJR 793
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 2(11)Hindu Succession Act, 1956 — Section 8
High Courts29 Sept 1986Allowed
Harihar Sah Vs Pashupati Sao
Patna High Court · (1987) PLJR 149
Specific Relief Act, 1963 — Section 16(c), 18
High Courts26 Sept 1986Dismissed
Tata Engineering and Locomotive Company Limited Vs The State of Bihar and Others
Patna High Court · (1987) 67 STC 211
High Courts26 Sept 1986Dismissed
Bibi Rehana Khatoon Vs Bibi Jabrunnisa and Others
Patna High Court · (1987) PLJR 934
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(2)(iii)Transfer of Property Act, 1882 — Section 129
High Courts26 Sept 1986Dismissed
Jamuna Prasad Vs Bhuneshwar Thakur and Others
Patna High Court · AIR 1988 Patna 113
Registration Act, 1908 — Section 47, 75(3)
High Courts25 Sept 1986
Ramanand Sah Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 678
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(3), 12, 4(c)
High Courts25 Sept 1986Dismissed
Dr. N.P. Tripathi Vs Smt. Dayamanti Devi and Another
Patna High Court · AIR 1988 Pat 123 : 1987 PLJR 724 : (1988) 1 RCR(Rent) 461
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Section 10, 151Specific Relief Act, 1963 — Section 10
High Courts25 Sept 1986Dismissed
Syed Mohammad Zakaria Vs The State of Bihar and Others
Patna High Court · AIR 1987 Patna 185
Land Acquisition Act, 1894 — Section 3, 4, 4(1), 6