High Courts02 Apr 1986Allowed
Most. Mainibati Devi Vs Shiv Nandan Bhagat and Others
Patna High Court · (1986) PLJR 129
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Patna High Court judgments, 1986
342 judgments · page 13 of 18
High Courts01 Apr 1986Allowed
Akshay Kumar Sinha and Others Vs The District Superintendent of Education, Purnea and Another
Patna High Court · (1986) PLJR 632
Constitution of India, 1950 — Article 14
High Courts01 Apr 1986Dismissed
Bidhu Shekhar Prasad Sinha Vs Surendra Narain Singh and Others
Patna High Court · (1987) PLJR 691
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10
High Courts31 Mar 1986
Lalji Sharan Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 631
Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 1986
Smt. Pushpa Rani Madhu Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 857
Constitution of India, 1950 — Article 12, 299State Financial Corporations Act, 1951 — Section 29
High Courts21 Mar 1986Allowed
Smt. Krishna Singh and others Vs The State of Bihar and others
Patna High Court · (1986) PLJR 1063
Bihar Regional Development Authorities Act, 1981 — Section 17
High Courts21 Mar 1986
Sayed Jamilur Rahman and Others Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 502 : (1986) PLJR 562
Constitution of India, 1950 — Article 14, 19, 202, 203, 204
High Courts20 Mar 1986
COMMISSIONER OF Income Tax Vs 1. SARBAMANGALA DEVI. (T. C. NOS. 255 TO 258 OF 1976) 2. DR. P. R. CHAKRAVARTY. (T. C. NOS. 259 TO 262 OF 1976).
Patna High Court · (1987) 55 CTR 41 : (1987) 163 ITR 898
Income Tax Act, 1961 — Section 119, 148, 256
High Courts20 Mar 1986
Commissioner of Income Tax Vs Sarbamangala Devi and Dr. P.R. Chakravarty
Patna High Court · (1986) 55 CTR 41 : (1987) 165 ITR 346 : (1987) 30 TAXMAN 23
Income Tax Act, 1961 — Section 10(3)
High Courts20 Mar 1986
Durga Prasad Sah and Others Vs Commissioner of Income Tax/Controller of Estate Duty
Patna High Court · (1986) 54 CTR 411 : (1986) 160 ITR 108
Estate Duty Act, 1953 — Section 34, 34(1)(c), 64
High Courts19 Mar 1986Dismissed
Visheshwar Nath Mehrotra Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 1023
Constitution of India, 1950 — Article 233
High Courts18 Mar 1986
Controller of Estate Duty Vs Shankar Kumar Roy
Patna High Court · (1986) 55 CTR 18 : (1986) 161 ITR 109
Estate Duty Act, 1953 — Section 10
High Courts17 Mar 1986
Shiva Balak Rai and Others Vs State of Bihar
Patna High Court · (1986) CriLJ 1727 : (1986) PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 313, 393Penal Code, 1860 (IPC) — Section 147, 302
High Courts14 Mar 1986
Commissioner of Income Tax Vs Fair Weather Transport Corporation
Patna High Court · (1986) 54 CTR 390 : (1987) 165 ITR 48 : (1987) 30 TAXMAN 432
Income Tax Act, 1961 — Section 271(1), 275
High Courts13 Mar 1986Allowed
Hazari Sahu Vs Commissioner, South Chotanagpur Division and Others
Patna High Court · (1986) 34 BLJR 573
Bihar Scheduled Areas Regulations, 1969 — Section 2Chotanagpur Tenancy Act, 1908 — Section 71 A, 71 B
High Courts13 Mar 1986
Union of India Vs B.P. Verma and another
Patna High Court · (1986) PLJR 885
Arbitration Act, 1940 — Section 29, 30, 34, 34(2)Civil Procedure Code, 1908 (CPC) — Section 151, 152, 34
High Courts13 Mar 1986Allowed
Hazari Sahu Vs The Commissioner, South Chotanagpur Dvn., Ranchi and Others
Patna High Court · AIR 1988 Patna 143
Bihar Scheduled Areas Regulations, 1969 — Section 2Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts13 Mar 1986Allowed
Shiva Balak Rai and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 782
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Penal Code, 1860 (IPC) — Section 147, 302
High Courts13 Mar 1986Dismissed
Jagdish Singh Vs State or Bihar and Others
Patna High Court · (1986) PLJR 489
Arbitration Act, 1940 — Section 15, 16, 17, 20, 30
High Courts10 Mar 1986
Sambhu Nath Singh Vs State of Bihar
Patna High Court · (1987) CriLJ 510 : (1986) PLJR 652
Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 173, 2, 209Penal Code, 1860 (IPC) — Section 120B, 302, 309, 419, 420