High Courts24 Apr 1985
Commissioner of Income Tax Vs Jamshedpur Engg. and Machine Mfg. Co. Ltd.
Patna High Court · (1986) 27 TAXMAN 527
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 12 of 19
High Courts23 Apr 1985Dismissed
Jang Bahadur singh and Others Vs State of Bihar and Others
Patna High Court · (1985) PLJR 64
Constitution of India, 1950 — Article 225, 226
High Courts23 Apr 1985
COMMISSIONER OF Income Tax Vs SAVITA M. THAKAR.
Patna High Court · (1986) 50 CTR 69 : (1986) 158 ITR 729
Income Tax Act, 1961 — Section 139, 212, 256, 271, 273
High Courts23 Apr 1985Allowed
Sah Arif Raza Vs State of Bihar
Patna High Court · (1986) 34 BLJR 18 : (1985) PLJR 1011
Civil Procedure Code, 1908 (CPC) — Section 21Land Acquisition Act, 1894 — Section 11, 18, 30, 34SUITS VALUATION ACT, 1887 — Section 11
High Courts23 Apr 1985Dismissed
Dhanik Lal Mahto and Others Vs Additional Member, Board of Revenue and Others
Patna High Court · AIR 1986 Patna 95 : (1986) 34 BLJR 458
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(1), 16(3)Constitution of India, 1950 — Article 226
High Courts23 Apr 1985Dismissed
Smt. Godawari Devi Vs Smt. Radha Pyari Devi and Others
Patna High Court · AIR 1985 Patna 366 : (1986) 34 BLJR 451 : (1985) PLJR 614
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts22 Apr 1985
Commissioner of Income Tax Vs Bishwanath Khirwal
Patna High Court · (1986) 51 CTR 329 : (1986) 161 ITR 382
Income Tax Act, 1961 — Section 139(1), 184(7)
High Courts22 Apr 1985Allowed
Chaudhari Mandal and Others Vs Chhedi Mandal and Others
Patna High Court · (1986) 34 BLJR 110 : (1985) PLJR 706
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 17, 192, 200
High Courts18 Apr 1985Allowed
Jai Ram Singh Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 7 : (1986) PLJR 113
Constitution of India, 1950 — Article 226, 227, 311
High Courts17 Apr 1985Dismissed
Anant Kishore @ Anant Kishore Sharma and Others Vs The District Education Officer and Others
Patna High Court · (1985) 33 BLJR 614 : (1986) PLJR 50
Constitution of India, 1950 — Article 16, 226, 227
High Courts17 Apr 1985Dismissed
Shiv Kumar Thakur Vs State of Bihar and Another
Patna High Court · (1985) 33 BLJR 395 : (1985) PLJR 986
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1985Dismissed
Partha Sarthy Banerjee and Bina Banerjee Vs State of Bihar
Patna High Court · (1986) 34 BLJR 53
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 411, 420, 467Prevention of Corruption Act, 1988 — Section 5
High Courts16 Apr 1985
Prakash Chandra Agarwal Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 943
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1985Allowed
Mahabir Prasad Vs Abhay Chandra Gupta and Others
Patna High Court · (1987) 35 BLJR 333
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6
High Courts15 Apr 1985Allowed
Takdhar Narain Singh and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 781
Constitution of India, 1950 — Article 226, 227
High Courts12 Apr 1985Allowed
Most. Narmada Devi and Another Vs Ram Nandan Singh and Others
Patna High Court · (1986) 34 BLJR 799 : (1986) PLJR 175
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 144, 2, 20Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 6
High Courts12 Apr 1985
Abdul Qadir and Others Vs State of Bihar
Patna High Court · (1985) CriLJ 1735
Penal Code, 1860 (IPC) — Section 147, 302, 304, 323, 34
High Courts12 Apr 1985Dismissed
Shri Krishna Gyanoday Sugar Ltd. Vs State of Bihar
Patna High Court · (1985) 33 BLJR 666 : (1985) PLJR 776
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Apr 1985
Commissioner of Income Tax Vs Tara Chand Jain
Patna High Court · (1987) 164 ITR 520
Income Tax Act, 1961 — Section 256(1), 45
High Courts12 Apr 1985
Commissioner of Wealth Tax Vs Tara Chand Jain
Patna High Court · (1986) 55 CTR 106 : (1986) 55 CTR 104 : (1987) 164 ITR 516 : (1987) 30 TAXMAN 222
Wealth Tax Act, 1957 — Section 2