High Courts27 Apr 1984Allowed

Genai Rai Vs State of Bihar

Patna High Court · AIR 1985 Patna 26 : (1984) PLJR 421

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Land Acquisition Act, 1894 — Section 18
High Courts24 Apr 1984Allowed

Aras Khan and Others Vs Ali Mian

Patna High Court · AIR 1985 Patna 126

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 105, 106, 108(1)