COURT ARCHIVE

Patna High Court judgments, 1982

166 judgments · page 5 of 9

High Courts06 Sept 1982Allowed

Tata Yodogwa Limited Vs Asstt. Collector of Central Excise and Others

Patna High Court · (1983) 3 ECR 227D : (1983) 12 ELT 17 : (1982) PLJR 490

Central Excise Rules, 1944 — Rule 10, 10(1), 173B, 173PP, 173PP(4)Constitution of India, 1950 — Article 226, 227

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High Courts02 Sept 1982Allowed

Vishwanath Sharma and Others Vs State of Bihar and Others

Patna High Court · (1982) 30 BLJR 511

Constitution of India, 1950 — Article 14, 16

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High Courts31 Aug 1982

Dinesh Sharma and Others Vs State of Bihar and Others

Patna High Court · (1983) 31 BLJR 207

Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts30 Aug 1982Dismissed

Smt. Chapala Devi and Others Vs Samar Kumar Ghosh

Patna High Court · (1984) 32 BLJR 50

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts30 Aug 1982Dismissed

Union of India (UOI) Vs B.C. Basu and Another

Patna High Court · AIR 1983 Patna 25 : (1982) 30 BLJR 506 : (1982) PLJR 450

Arbitration Act, 1940 — Section 17, 30, 39, 39(6)

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High Courts30 Aug 1982

Magni Ram Baijnath Vs Central Board of Direct Taxes and Others

Patna High Court · (1982) 30 BLJR 514 : (1983) 36 CTR 49 : (1983) 143 ITR 154 : (1982) PLJR 472 : (1983) 14 TAXMAN 77

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147

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High Courts28 Aug 1982Allowed

Rajni Ranjan and Others Vs State of Bihar and Others

Patna High Court · (1983) PLJR 321

Bihar Cinemas (Regulation) Act, 1954 — Section 5, 9

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High Courts27 Aug 1982

Sudhir Kumar Sinha Vs State of Bihar and Another

Patna High Court · (1983) CriLJ 950 : (1998) PLJR 419 : (1982) PLJR 419

Constitution of India, 1950 — Article 22, 226, 227Penal Code, 1860 (IPC) — Section 323, 341, 347, 379, 392

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High Courts27 Aug 1982Allowed

Sudhir Kumar Sinha Vs State of Bihar

Patna High Court · (1983) 31 BLJR 72 : (1982) PLJR 419

Constitution of India, 1950 — Article 21, 22, 226, 227Penal Code, 1860 (IPC) — Section 323, 341, 347, 379, 392

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High Courts24 Aug 1982Dismissed

Ranjit Prasad Sinha Vs State of Bihar and Others

Patna High Court · (1983) 31 BLJR 46

Constitution of India, 1950 — Article 14, 16, 226, 227, 233

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High Courts16 Aug 1982

Commissioner of Income Tax Vs Tata Yadogawa Ltd.

Patna High Court · (1983) 36 CTR 258 : (1983) 142 ITR 30 : (1983) 14 TAXMAN 319

Income Tax Act, 1961 — Section 256(2)

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High Courts16 Aug 1982Dismissed

Kamta Prasad Sinha and Others Vs State of Bihar and Others

Patna High Court · (1983) 31 BLJR 25 : (1983) PLJR 61

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High Courts30 Jul 1982Allowed

Shree Madhav Mills Pvt. Ltd. Vs Union of India (UOI) and Others

Patna High Court · AIR 1983 Patna 38 : (1982) 30 BLJR 493 : (1982) PLJR 432

Arbitration Act, 1940 — Section 34

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High Courts30 Jul 1982

Heavy Engineering Corporation Ltd. Vs S.P. Arya and Another

Patna High Court · AIR 1983 Patna 64 : (1983) PLJR 13

Arbitration Act, 1940 — Section 3, 33

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High Courts29 Jul 1982Allowed

Ajoy Kumar Gupta Vs State of Bihar

Patna High Court · (1983) 31 BLJR 70

Constitution of India, 1950 — Article 226, 227

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High Courts28 Jul 1982Dismissed

Bhagwan Das and Others Vs Gulab Singh and Others

Patna High Court · AIR 1983 Patna 1 : (1982) 30 BLJR 451 : (1982) PLJR 394

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4

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High Courts27 Jul 1982

Shyamsundar Roy and Others Vs State of Bihar and Others

Patna High Court · AIR 1983 Patna 14

Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 6, 6(1A)Constitution of India, 1950 — Article 14, 19(1), 199, 304

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High Courts19 Jul 1982Dismissed

Badal Krishna Chatterjee Vs The State of Bihar and Others

Patna High Court · AIR 1983 Patna 55

Constitution of India, 1950 — Article 14

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High Courts19 Jul 1982Dismissed

Badal Krishna Chatterjee Vs State of Bihar

Patna High Court · (1983) 31 BLJR 87

Constitution of India, 1950 — Article 14, 226, 227

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High Courts16 Jul 1982Allowed

Tapeshwar Pandey Vs Ramajodhya Singh and Others

Patna High Court · (1983) 31 BLJR 14

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