High Courts17 Nov 1967
In Re: Chotanagpur Banking Association Ltd. (In liquidation)
Patna High Court · AIR 1969 Patna 188 : (1969) 17 BLJR 328
Companies (Court) Rules, 1959 — Rule 301, 302, 303, 304Companies Act, 1956 — Section 462(3), 643
COURT ARCHIVE
Patna High Court judgments, 1967
186 judgments · page 2 of 10
High Courts16 Nov 1967Dismissed
Chait Ram Vs Sikandar Choudhary
Patna High Court · AIR 1968 Patna 337 : (1968) 16 BLJR 103
Bihar Tenancy Act, 1885 — Section 49B, 49MConstitution of India, 1950 — Article 14, 15(1), 15(4), 19(1)
High Courts16 Nov 1967Dismissed
Hridaya Narain Singh Vs Md. Sharif and Others
Patna High Court · AIR 1968 Patna 296
Bihar Tenancy Act, 1885 — Section 1, 49MConstitution of India, 1950 — Article 15
High Courts14 Nov 1967Dismissed
Dr. J. Dubey Vs State of Bihar and Another
Patna High Court · (1968) 16 BLJR 562
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 12, 18, 3, 30
High Courts13 Nov 1967Dismissed
Mt. Ugni and Another Vs Chowa Mahto and Others
Patna High Court · AIR 1968 Patna 302 : (1968) 16 BLJR 93 : (1968) 1 PLJR 3
Bihar Tenancy Act, 1885 — Section 20, 21, 5(2)Evidence Act, 1872 — Section 91
High Courts09 Nov 1967
Minimax, Ltd. Vs Its workmen and Another
Patna High Court · (1968) 1 LLJ 369
Constitution of India, 1950 — Article 220, 227Industrial Disputes Act, 1947 — Section 10, 2
High Courts09 Nov 1967Allowed
Kedar Lal Marwari Vs State
Patna High Court · (1968) 16 BLJR 701
Essential Commodities Act, 1955 — Section 12A, 3, 7
High Courts06 Nov 1967
Sheikh Multan Vs The State of Bihar
Patna High Court · (1968) CriLJ 1256 : (1968) 1 PLJR 226
Penal Code, 1860 (IPC) — Section 34, 380
High Courts04 Nov 1967Dismissed
Krishna Ballabh Sahay and Others Vs Commission of Inquiry and Others
Patna High Court · (1968) 16 BLJR 207
Commissions of Inquiry Act, 1952 — Section 3, 5Constitution of India, 1950 — Article 14, 153, 156, 226, 227
High Courts31 Oct 1967
Ramdeo Rai Vs Mahabir Rai and Others
Patna High Court · (1969) CriLJ 90
Criminal Procedure Code, 1898 (CrPC) — Section 145, 483, 485
High Courts31 Oct 1967
Bhola Kumar and Others Vs Bhubneshwar Singh and Others
Patna High Court · (1968) 16 BLJR 327 : (1968) 1 PLJR 71
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 438
High Courts31 Oct 1967Dismissed
In Re: Thakur Paper Mills Ltd.; In Re: Kailash Chand Jain
Patna High Court · AIR 1968 Patna 289
Arbitration Act, 1940 — Section 34Companies (Court) Rules, 1959 — Rule 101, 102, 34, 99Companies Act, 1956 — Section 439, 439(5), 443, 642
High Courts31 Oct 1967Dismissed
Kisto Chandra Mandal and Others Vs Mt. Anila Bala Dasi and Others
Patna High Court · AIR 1968 Patna 487
Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts26 Oct 1967Dismissed
Mundrika Kuer Vs President, Bihar State Board of Religious Trusts and Others
Patna High Court · (1968) 16 BLJR 197
Constitution of India, 1950 — Article 226, 227
High Courts25 Oct 1967Dismissed
Narain Singh Vs Sapurna Kuer and Others
Patna High Court · (1968) 16 BLJR 898
Hindu Minority and Guardianship Act, 1956 — Section 11, 4, 6
High Courts25 Oct 1967
Bishan Prasad Vs The State of Bihar
Patna High Court · (1968) CriLJ 1670
Penal Code, 1860 (IPC) — Section 411, 414
High Courts24 Oct 1967Dismissed
Arbind Kumar Singh Vs Nand Kishore Prasad and Another
Patna High Court · AIR 1968 Patna 254
Bihar Passengers and Goods Transport Tax Rules, 1950 — Rule 17, 23Motor Vehicles Act, 1939 — Section 47(1), 64A
High Courts24 Oct 1967Dismissed
Syam Lal Sah and Others Vs Ramballabh Jalan
Patna High Court · AIR 1968 Patna 295 : (1968) CriLJ 1110a
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
High Courts23 Oct 1967
Nema Missir Vs Chandrika Mistri
Patna High Court · (1967) 10 PAT CK 0010
Penal Code, 1860 (IPC) — Section 193, 198, 376, 411
High Courts23 Oct 1967
Damodar Valley Corporation Vs State of Bihar and Others
Patna High Court · (1969) 17 BLJR 721
Constitution of India, 1950 — Article 226, 227, 288