High Courts27 Feb 1917
Ramchariter Sahu Vs Ram Narain Sahu
Patna High Court · AIR 1917 Patna 593(2) : 40 Ind. Cas. 96
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 9 of 11
High Courts27 Feb 1917
Raja Kalanand Singh Vs Raj Kumar Singh
Patna High Court · AIR 1917 Patna 517 : 39 Ind. Cas. 624
High Courts27 Feb 1917Dismissed
Jagan Bhagat Vs Sheikh Arjani Mandal
Patna High Court · (1917) 02 PAT CK 0001
High Courts26 Feb 1917
Babu Bhupendra Nath Basu and Others Vs Musammat Wajih-Un-Nissa Begam, Haji Syed Iltaf Hossain Khan, Sleman, Babu Lal Behari Dutt, Bachoo Sahi, Babu Hari Kishen Chunder Pershad Narain Sahi and Babu Nand Keshwar Singh and Others
Patna High Court · AIR 1917 Patna 268 : 39 Ind. Cas. 564
Transfer of Property Act, 1882 — Section 58, 70, 71
High Courts26 Feb 1917
Sheo Prasad Singh Vs Lal Babu and Others
Patna High Court · AIR 1917 Patna 430 : 39 Ind. Cas. 505
Evidence Act, 1872 — Section 35
High Courts23 Feb 1917
Musammat Sasiman Chowdharani and Musammat Jaimangala Dai and Others Vs Sibnarain Chowdhary and Others
Patna High Court · AIR 1917 Patna 627(2) : 39 Ind. Cas. 755
Specific Relief Act, 1963 — Section 42
High Courts23 Feb 1917
Rup Lal Singh Vs Durga Prasad Dubey
Patna High Court · 39 Ind. Cas. 804
Penal Code, 1860 (IPC) — Section 379, 403
High Courts23 Feb 1917
Saraswati Pattack Vs The Land Acquisition Deputy Collector Of Champaran
Patna High Court · AIR 1917 Patna 176 : 39 Ind. Cas. 650
Land Acquisition Act, 1894 — Section 18, 49
High Courts22 Feb 1917
Syed Baker Husain Vs Rani Ranjit Koer and Others
Patna High Court · 39 Ind. Cas. 777
General Clauses Act, 1897 — Article 142
High Courts22 Feb 1917
Ram Kishun Jha Vs Mahabir Rai and Ram Kripal Rai and Others
Patna High Court · AIR 1917 Patna 640(1) : 39 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 158B
High Courts22 Feb 1917
Raja Durga Prosad Sinha Vs Thakur Prankrishna Sinha and Others
Patna High Court · AIR 1917 Patna 351 : 39 Ind. Cas. 530
High Courts19 Feb 1917
Lakhi Chand Sahu Vs Pear Chand Sahu and Others
Patna High Court · 39 Ind. Cas. 106
Contract Act, 1872 — Section 74
High Courts16 Feb 1917
Jagpat Koeri and Others Vs Emperor
Patna High Court · AIR 1917 Patna 17 : 39 Ind. Cas. 494
Criminal Procedure Code, 1898 (CrPC) — Section 75Penal Code, 1860 (IPC) — Section 143, 353
High Courts16 Feb 1917
Shaikh Haji Mutsaddi and Others Vs Habib Mian and Others
Patna High Court · AIR 1917 Patna 320 : 39 Ind. Cas. 579
High Courts16 Feb 1917
Shib Nath Singh Vs Tinkauri and Others
Patna High Court · AIR 1917 Patna 543 : 39 Ind. Cas. 276
High Courts16 Feb 1917
Ram Ratan Singh and Others Vs Khub Lal Gope
Patna High Court · AIR 1917 Patna 675 : 39 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 147A
High Courts15 Feb 1917
Babu Maheshwar Pershad and Another Vs Musammat Laganbanat Kuer and Others
Patna High Court · AIR 1917 Patna 524 : 39 Ind. Cas. 95
High Courts15 Feb 1917
Mahipat Narain Singh and Others Vs Kirit Singh and Others
Patna High Court · 81 Ind. Cas. 648
High Courts15 Feb 1917
Pandit Chandi Misser Vs Narsingh Roy and Ganga Ram and Others
Patna High Court · AIR 1917 Patna 507(2) : 39 Ind. Cas. 26
High Courts14 Feb 1917
Babu Harihar Prasad and Others Vs Munni Lal Chowdhury and Others and Jagarnath Prasad
Patna High Court · AIR 1917 Patna 200 : 39 Ind. Cas. 852