High Courts14 Feb 1917
E. Dalgleish and Others Vs Babu Nandan Misser and Others Babu Nandan Misser and Others Vs E. Dalgleish and Others
Patna High Court · AIR 1917 Patna 421 : 39 Ind. Cas. 516
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 10 of 11
High Courts14 Feb 1917
Ishwardhari Singh and Others Vs Ramani Mohan Ghosh and Others
Patna High Court · AIR 1917 Patna 887 : 39 Ind. Cas. 143
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 5
High Courts13 Feb 1917
Sham Lal Sahu Vs Amar Prasad Chaudhury
Patna High Court · AIR 1917 Patna 337 : 39 Ind. Cas. 656
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Feb 1917
Barhamdeo Narain and Others Vs Hajari Lal and Others
Patna High Court · AIR 1917 Patna 325 : 39 Ind. Cas. 586
High Courts13 Feb 1917
Jagdip Narain Singh Vs F.H. Holloway
Patna High Court · AIR 1918 Patna 52 : 39 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 2, 45
High Courts12 Feb 1917
Kalajit Singh Vs Parmesher Singh
Patna High Court · AIR 1917 Patna 532(1) : 39 Ind. Cas. 573
Probate and Administration Act, 1881 — Section 69
High Courts12 Feb 1917
Musammat Sahodra Kuer and Another Vs Gobardhan Tiwari and Others
Patna High Court · AIR 1917 Patna 546 : 39 Ind. Cas. 458
Specific Relief Act, 1963 — Section 9
High Courts12 Feb 1917
Babu Maniram Singh Vs Akloo Ahir and Others
Patna High Court · AIR 1917 Patna 32 : 39 Ind. Cas. 222
Evidence Act, 1872 — Section 35
High Courts12 Feb 1917
Rai Gulab Chand Saheb Vs Abas Ali
Patna High Court · AIR 1917 Patna 239 : 39 Ind. Cas. 542
Limitation Act, 1963 — Section 5
High Courts09 Feb 1917
Sarup Sahu Vs Jagarnath Modi
Patna High Court · AIR 1917 Patna 493(1) : 39 Ind. Cas. 672
Bengal Tenancy Act, 1885 — Section 167
High Courts09 Feb 1917
Janki Sahu and Others Vs Thakur Run Bahadur Singh and Others
Patna High Court · AIR 1917 Patna 578 : 39 Ind. Cas. 398
High Courts09 Feb 1917
Maharaja Kesho Prasad Singh Vs Tribhuan and Others
Patna High Court · AIR 1917 Patna 458 : 39 Ind. Cas. 611
Bengal Tenancy Act, 1885 — Section 105, 30(b), 52
High Courts09 Feb 1917
Babu Suraj Deo Narayan Singh and Another Vs Pachh Narain Singh and Others
Patna High Court · 39 Ind. Cas. 98
Estates Partition Act, 1897 — Section 81
High Courts09 Feb 1917
Maharaja Keshwa Pershad Singh Bahadur Vs Progas Kuar and Others
Patna High Court · 39 Ind. Cas. 576
High Courts08 Feb 1917
B. Ajodhya Prasad Singh Kumar and Another Vs B. Kamal Narain Singh and Others
Patna High Court · 38 Ind. Cas. 491
Evidence Act, 1872 — Section 13
High Courts08 Feb 1917
The Secretary of State for India in Council Vs Khaja Mahomed Jan and Others
Patna High Court · AIR 1917 Patna 249 : 39 Ind. Cas. 555
Bengal Land Revenue Settlement Regulation, 1822 — Section 7, 8
High Courts08 Feb 1917
Ganga Deo Narain Singh Vs Joti Lal Sahu
Patna High Court · AIR 1917 Patna 596(1) : 39 Ind. Cas. 648
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts07 Feb 1917
Janki Singh Vs Mahant Jagan Nath Das and Others
Patna High Court · AIR 1918 Patna 398 : 39 Ind. Cas. 389
Bengal Tenancy (Amendment) Act, 1907 — Section 39Bengal Tenancy Act, 1885 — Section 116, 120(2)
High Courts06 Feb 1917
Musammat Phul Koeri Vs Bajrang Ram
Patna High Court · AIR 1917 Patna 654 : 39 Ind. Cas. 101