High Courts10 Jul 2012
Ajoy Kumar Patra Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0013
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 725 of 3,203
High Courts09 Jul 2012
Niladri Sekhar Basu Vs Smt. Sarmistha Basu
Calcutta High Court · (2012) 07 CAL CK 0223
Hindu Marriage Act, 1955 — Section 24
High Courts09 Jul 2012Dismissed
Smt. Rekha Nath Vs Smt. Biva Koley
Calcutta High Court · (2012) 07 CAL CK 0195
West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts09 Jul 2012Dismissed
Williamson Magor and Co. Limited Vs The New India Assurance Company Limited
Calcutta High Court · (2012) 4 CHN 571 : (2013) 2 WBLR 254
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 110, 116, 53A
High Courts09 Jul 2012
Lakshman Mandal Vs The State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0074
High Courts06 Jul 2012
M/s. Rajesh Ispat Pvt. Ltd. Vs The West Bengal State Electricity Distribution Co. Ltd. and Others
Calcutta High Court · (2012) 07 CAL CK 0215
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 43
High Courts06 Jul 2012Disposed Off
Sukuntala Gupta Vs New India Assurance Company Ltd.
Calcutta High Court · (2013) 2 CHN 564
High Courts06 Jul 2012
Smt. Mira Ganguly Vs Sri Jiban Kumar Ganguly
Calcutta High Court · (2012) 07 CAL CK 0173
Hindu Marriage Act, 1955 — Section 13, 24
High Courts06 Jul 2012
Sudeshna Bhaduri Vs State
Calcutta High Court · (2012) 07 CAL CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482
High Courts06 Jul 2012Dismissed
Ashok Kumar Vs The Union of India and Others
Calcutta High Court · (2012) 07 CAL CK 0159
Central Reserve Police Force Act, 1949 — Section 10, 10(m), 11, 11(1)Constitution of India, 1950 — Article 226
High Courts06 Jul 2012Allowed
Jitendra Prasad Shukla Vs Dola Banerjee and Others
Calcutta High Court · (2012) 4 CHN 544
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Jul 2012
Saileswar Bag Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0136
High Courts06 Jul 2012
Laltu at Dipak Mukherjee Vs State
Calcutta High Court · (2012) 4 CALLT 46
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts06 Jul 2012Allowed
In Re: Castron Mining Limited
Calcutta High Court · (2012) 4 CALLT 491
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 4, Order 7 Rule 11, 10, 151Companies Act, 1956 — Section 10E(4C), 10F, 397, 398, 41
High Courts06 Jul 2012Dismissed
Smt. Lakshmi De Vs The State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0122
High Courts06 Jul 2012
Gour Mohan Das Vs State
Calcutta High Court · (2012) 07 CAL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 420, 468, 468(1)(c), 482Penal Code, 1860 (IPC) — Section 323, 420, 504, 506
High Courts06 Jul 2012
Nitai Bhakat Vs Manoj Kumar Bhakat
Calcutta High Court · (2012) 07 CAL CK 0114
High Courts06 Jul 2012
Biswajit Saha Vs State
Calcutta High Court · (2012) 07 CAL CK 0105
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 376, 397, 401, 482Penal Code, 1860 (IPC) — Section 376
High Courts06 Jul 2012Dismissed
Anup Agarwalla and Others Vs Castron Mining Limited and Others
Calcutta High Court · (2012) 4 CALLT 654 : (2012) 111 CLA 405
Companies Act, 1956 — Section 10F, 397, 398, 402Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts06 Jul 2012Dismissed
Sankar Kumar Das Vs Basudev Guchait
Calcutta High Court · (2012) 07 CAL CK 0057
Calcutta Municipal Corporation Act, 1980 — Section 411(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 7, Order 6 Rule 17, 151Transfer of Property Act, 1882 — Section 108