High Courts13 Jul 2012
In Re: M/s. Shyam Commercial Co.
Calcutta High Court · (2012) 07 CAL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 724 of 3,203
High Courts12 Jul 2012
AKA Logistic Pvt. Ltd. Vs The Durgapur Projects Limited and Others M/s. Nair Coal Services Ltd. Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 CHN 42
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 21, 32
High Courts10 Jul 2012
Tapan Maity Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0261
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Allowed
Umapada Santra Vs The State of West Bengal
Calcutta High Court · (2012) 07 CAL CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 406, 409, 420, 465, 467West Bengal Panchayat Act, 1973 — Section 12, 213
High Courts10 Jul 2012
Hindustan Unilever Ltd. Vs Reckitt Benckiser (India) Ltd.
Calcutta High Court · AIR 2013 Cal 90 : (2012) 5 CHN 54
High Courts10 Jul 2012Dismissed
Smt. Aruna Kar and Others Vs Amarendra Nath Sanyal and Another
Calcutta High Court · (2013) 2 CALLT 394 : (2012) 5 CHN 208
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11
High Courts10 Jul 2012
Dipak Kumar Das Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0194
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012
Pranabesh Singh Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0175
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Allowed
Tapan Bhunia Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0168
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012
Larsen and Toubro Ltd. Vs Visa Power Ltd.
Calcutta High Court · (2013) 1 ARBLR 551 : (2012) 4 CALLT 203 : (2013) 1 CHN 129
Arbitration and Conciliation Act, 1996 — Section 9
High Courts10 Jul 2012Allowed
Shreeprokash Mishra Vs Smt. Sabitri Santhaliay
Calcutta High Court · (2012) 07 CAL CK 0137
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts10 Jul 2012Dismissed
Samir Mitra and Another Vs Tapati Banerjee and Others
Calcutta High Court · (2012) 07 CAL CK 0094
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Limitation Act, 1963 — Section 5
High Courts10 Jul 2012
Surjeyandu Panda Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0088
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012
Chittaranjan Sahu Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0082
High Courts10 Jul 2012
Bibekananda Das Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0045
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Dismissed
M/s. Crystal Fabrication Pvt. Ltd and Another Vs Regional Provident Fund Commissioner and Others
Calcutta High Court · (2012) 07 CAL CK 0043
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7A, 7I
High Courts10 Jul 2012
Rahul Maheshwari Vs Sheila Guha and Others Rajeev Maheshwari Vs Susan Reuben and Another
Calcutta High Court · (2012) 07 CAL CK 0040
Arbitration and Conciliation Act, 1996 — Section 9
High Courts10 Jul 2012
Kalobaran Maity Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0036
Constitution of India, 1950 — Article 226
High Courts10 Jul 2012Dismissed
M/s. United Rolling Mills (P) Ltd. Vs Basudeb Mukherjee and Others
Calcutta High Court · (2012) 07 CAL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts10 Jul 2012Dismissed
Shyamali Patradhar (Bauri) Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 682