High Courts03 Jul 2012Allowed
M/s. Shree Niwas Ramgopal and Others Vs The Director of Consumer Goods and Others
Calcutta High Court · (2013) 3 CHN 484
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 727 of 3,203
High Courts03 Jul 2012
Madura Coats Private Limited Vs Commissioner of Central Excise, Kolkata IV Commissionerate
Calcutta High Court · (2012) 192 ECR 232 : (2012) 285 ELT 188 : (2013) 18 GSTR 370
Central Excises and Salt Act, 1944 — Section 11BB, 35F, 35FF, 35GFinance Act, 2008 — Section 85
High Courts03 Jul 2012
Achinta Bag Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0099
Constitution of India, 1950 — Article 226
High Courts03 Jul 2012
Prativa Biswas (Halder) Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 630
Constitution of India, 1950 — Article 14, 16West Bengal Primary Education Act, 1973 — Section 106, 60
High Courts02 Jul 2012
Jessop and Co. Ltd. Vs Tecpro Systems Ltd.
Calcutta High Court · (2012) 4 CHN 567
Arbitration and Conciliation Act, 1996 — Section 8, 8(2), 9Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts02 Jul 2012
Sahanaj Akhtary Vs The State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0174
Constitution of India, 1950 — Article 226
High Courts02 Jul 2012Allowed
Hasibul Mallick @ Kana Vs The State of West Bengal
Calcutta High Court · (2012) 07 CAL CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164Penal Code, 1860 (IPC) — Section 114, 120B, 375, 376, 417
High Courts02 Jul 2012
Ratan Kumari Surana Vs Vijay Kumar Raijada
Calcutta High Court · (2012) 4 CALLT 658 : (2012) 4 CHN 535
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 116
High Courts02 Jul 2012Dismissed
Smt. Sipra Mukherjee Vs The State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0084
High Courts02 Jul 2012Allowed
Sandhya Rani Banerjee and Another Vs Subrata Mitra and Others
Calcutta High Court · (2013) 1 WBLR 615
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts02 Jul 2012
Snehasis Bag Vs The State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0031
High Courts29 Jun 2012
New India Assurance Co. Ltd. Vs Kirti Lakhotia and Others
Calcutta High Court · (2013) 2 ACC 622 : (2013) ACJ 913 : (2012) 5 CHN 46
Motor Vehicles Act, 1988 — Section 140, 170
High Courts29 Jun 2012
Kishori Bala Vs State of West Bengal
Calcutta High Court · (2012) 5 CHN 258
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(II), 323, 34
High Courts29 Jun 2012Dismissed
Union of India Vs Tara Lal Das
Calcutta High Court · (2013) 1 CALLT 325 : (2012) 4 CHN 641
Constitution of India, 1950 — Article 226
High Courts29 Jun 2012
Padmabati Mitra Vs Union of India
Calcutta High Court · (2013) 1 CALLT 269 : (2013) 1 CHN 222
Administrative Tribunals Act, 1985 — Section 19
High Courts29 Jun 2012
Shyamal Kumar Maity Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 313
High Courts28 Jun 2012Dismissed
Sanjoy Das Vs Dipanwita Das
Calcutta High Court · AIR 2013 Cal 114 : (2012) 3 CALLT 190 : (2012) 4 CHN 773
Hindu Marriage Act, 1955 — Section 13
High Courts28 Jun 2012
Jai Shankar Singh Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 225
High Courts28 Jun 2012
Santi Jha Vs Gurdip Singh Saluja @ Dip
Calcutta High Court · (2012) 5 CHN 130
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts28 Jun 2012Allowed
Laltu Mallick Vs Mintu Mallick
Calcutta High Court · (2013) 1 CHN 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97