High Courts07 Feb 2014
Tushar Kanti Das Vs Union of India
Calcutta High Court · (2014) 304 ELT 352
Customs Act, 1962 — Section 110A
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 632 of 3,203
High Courts07 Feb 2014
Birla Corporation Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2014) 267 CTR 540
Income Tax Act, 1961 — Section 14A, 260A, 295(4)
High Courts07 Feb 2014Disposed Off
Pravin Tusnial and Another Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0104
Penal Code, 1860 (IPC) — Section 114, 325, 326, 341, 506
High Courts07 Feb 2014
Bamdev Roy Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 591 : (2014) 4 CHN 689 : (2014) 1 ESC 426
High Courts07 Feb 2014
Smt. Kajal Mishra Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 633 : (2014) 4 CHN 627 : (2014) 2 ESC 812
High Courts07 Feb 2014
Smt. Mina Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2014) 02 CAL CK 0090
Constitution of India, 1950 - Article 21A
High Courts07 Feb 2014
Raju Das Vs State of West Bengal
Calcutta High Court · (2014) 2 Crimes 553
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 357(1)(b), 428Penal Code, 1860 (IPC) — Section 376
High Courts07 Feb 2014
Subhajit Sarkar Vs The General Manager, Eastern Railway
Calcutta High Court · (2014) 02 CAL CK 0081
Railway Property (Unlawful Possession) Act, 1966 - Section 3(a)
High Courts07 Feb 2014Allowed
Swapan Maity Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0080
Bengal Excise Act, 1909 - Section 13(d)(f) 18(1) 46A(c) 63 64
High Courts07 Feb 2014
Hindusthan Consultancy and Services Ltd. Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0076
Civil Procedure Code, 1908 (CPC) - Section 11 80Constitution of India, 1950 - Article 226 227 32Limitation Act, 1963 - Section 2(m) 22 23
High Courts07 Feb 2014
G.S. Fertilisers Private Ltd. Vs The Associated Cement Companies Ltd.
Calcutta High Court · (2014) 02 CAL CK 0075
Contract Act, 1872 - Section 8
High Courts07 Feb 2014
Kartick Chandra Das Vs State of West Bengal
Calcutta High Court · (2014) 4 WBLR 273
High Courts07 Feb 2014Allowed
Sri Shibmohan Bose Vs Union of India and Others
Calcutta High Court · (2014) 02 CAL CK 0066
High Courts07 Feb 2014Allowed
Pabitra Deb Vs Uttam Deb and Others
Calcutta High Court · (2014) 1 CALLT 284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 9, Order 41 Rule 22
High Courts07 Feb 2014Disposed Off
Ramesh Gupta and Another Vs Subhas Das and Another
Calcutta High Court · (2014) 1 CALLT 268 : (2015) 2 CCR 267
Criminal Procedure Code, 1973 (CrPC) - Section 302 377 378 394 394(1 & 2)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Feb 2014Disposed Off
Anil Mondal Vs Subarnamoy Ghosh
Calcutta High Court · (2014) 2 CHN 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts06 Feb 2014
Venus Controls and Switchgear P. Ltd. Vs GE India Industrial P. Ltd.
Calcutta High Court · (2014) 186 CompCas 353
Companies Act, 1956 — Section 433, 434, 434(1)(a)
High Courts06 Feb 2014Disposed Off
Prasanta Kumar Mitra and Others Vs India Steam Laundry (P) Ltd. and Others
Calcutta High Court · (2014) 5 CHN 318
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 3, Order 7 Rule 11Companies (Amendment) Act, 1988 - Section 68Companies Act, 1956 - Section 108 108(1) 109 397 398
High Courts03 Feb 2014
Ganapati Enterprises Vs Commissioner of Income Tax
Calcutta High Court · (2014) 269 CTR 209 : (2014) 365 ITR 480
High Courts03 Feb 2014Disposed Off
Sukumar Guchhait Vs The State of West Bengal and Others
Calcutta High Court · (2014) 02 CAL CK 0100
Penal Code, 1860 (IPC) - Section 363 366A