High Courts30 Jan 2014
Somnath Mondal Vs Murari Mondal
Calcutta High Court · (2015) 4 CHN 230 : (2015) 1 WBLR 298
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 634 of 3,203
High Courts29 Jan 2014
Commissioner of Income Tax Vs Biswanath Pasari
Calcutta High Court · (2014) 267 CTR 290 : (2014) 364 ITR 404
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 143(3), 154, 215, 220(2), 23(3)
High Courts29 Jan 2014
Anil Kumar Prasad Vs Food Corporation of India and Others
Calcutta High Court · (2014) 1 CALLT 509 : (2014) 3 CHN 375 : (2014) 141 FLR 936
High Courts29 Jan 2014
Niva Devi Vs New India Assurance Company Ltd.
Calcutta High Court · (2014) 4 ACC 26
Motor Vehicles Act, 1988 — Section 171
High Courts29 Jan 2014Disposed Off
Smt. Dipali Roy Vs The State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0043
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14
High Courts29 Jan 2014Allowed
Sudha Rani Das Vs Union of India
Calcutta High Court · (2015) 4 ACC 321 : (2015) ACJ 2136
Railways Act, 1989 - Section 124-A 125
High Courts28 Jan 2014
Maritime Overseas Vs Commissioner of Income Tax and Another
Calcutta High Court · (2014) 361 ITR 434
Income Tax Act, 1961 — Section 80HHB, 80HHB(2)(b)(ii)
High Courts28 Jan 2014
Lakhai Mahali Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 656 : (2014) 4 CHN 726 : (2014) 2 Crimes 626
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2014Dismissed
Fatik Chandra Mal Vs Manindra Nath Roy
Calcutta High Court · (2014) 1 CALLT 485 : (2014) 4 CHN 597
Evidence Act, 1872 - Section 101 17 17 17 18 18Guardians and Wards Act, 1890 - Section 29Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts28 Jan 2014
Surya Alloy Industries Limited and Another Vs Union of India and Another
Calcutta High Court · (2014) 305 ELT 47
High Courts28 Jan 2014
In Re: Kamlapur Sugar and Industries Ltd. and Others
Calcutta High Court · (2015) 190 CompCas 139 : (2016) 1 CompLJ 336
Companies Act, 1956 - Section 18, 445(3), 447 — Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 13(4) — Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 15(1), 16, 17, 18
High Courts28 Jan 2014Dismissed
Gopal Chandra Samanta Vs Ranjit Pandit
Calcutta High Court · (2014) 01 CAL CK 0013
Specific Relief Act, 1963 - Section 16 16(c)Transfer of Property Act, 1882 - Section 58 58(c) 62
High Courts28 Jan 2014
K.N.D. Engineering Technologies Ltd. and Another Vs Customs, Excise and Service Tax Appellate Tribunal, Eastern Zonal Bench and Others
Calcutta High Court · (2014) 48 GST 422 : (2014) 36 STR 61 : (2014) 69 VST 386
Finance Act, 1994 — Section 73(1)
High Courts27 Jan 2014Disposed Off
Medicare Services (India) Pvt. Ltd. and Another Vs Customs, Excise and Service Tax Appellate Tribunal, Eastern Zonal Bench and Others
Calcutta High Court · (2014) 303 ELT 490 : (2014) 34 STR 724 : (2014) 69 VST 282
High Courts27 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sipra Das and Others
Calcutta High Court · (2015) ACJ 1195
Motor Vehicles Act, 1988 - Section 166
High Courts27 Jan 2014
Rabindranath Tapadar and Others Vs Union of India
Calcutta High Court · (2014) 4 CHN 72
High Courts27 Jan 2014
Anadi Vs The State of West Bengal
Calcutta High Court · (2014) 01 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162 (1), 162(1), 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2014
King and Co. (Homoeo Chemist) Pvt. Ltd. Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 510
Industrial Disputes Act, 1947 — Section 10, 10(1B), 11, 12, 15(2)(b)
High Courts24 Jan 2014
C.C. (Airport and Admin.) Vs Ravindra Kamalakant Sukla
Calcutta High Court · (2014) 305 ELT 379
Customs Act, 1962 — Section 146(1), 146(2)