COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 631 of 3,203

High Courts13 Feb 2014

Baisakhi Modak Vs Surajit Modak

Calcutta High Court · (2014) 3 WBLR 931

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High Courts13 Feb 2014Disposed off

Susanta Das Vs State of West Bengal and Others

Calcutta High Court · (2015) 2 WBLR 935

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High Courts12 Feb 2014Disposed Off

Sri Prabir Kishore Chakravarty Vs Smt. Soma Chakravarty

Calcutta High Court · (2014) 02 CAL CK 0130

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, Order 5 Rule 21, Order 5 Rule 9(4), Order 9 Rule 13 125Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts12 Feb 2014Disposed Off

Kashinath Chakraborty Vs W.B.S.E.B. and Others

Calcutta High Court · (2014) 142 FLR 194 : (2014) LLR 764

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High Courts12 Feb 2014Allowed

National Textile Corporation Limited Vs Sanjay Sengupta and Others

Calcutta High Court · (2014) 141 FLR 173 : (2014) LabIC 1867 : (2014) 2 LLJ 498 : (2014) 3 LLN 81

Payment of Gratuity Act, 1972 - Section 7 7(3A) 7(4)(a) 7(4)(b) 7(4)(c)Penal Code, 1860 (IPC) - Section 193 196 228

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High Courts11 Feb 2014Dismissed

Ranjana Dutta Vs The Kolkata Municipal Corporation

Calcutta High Court · (2014) 3 CALLT 258 : (2014) 5 CHN 502

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2014Allowed

Ashoke Kapri Vs Krishnapada Mondal

Calcutta High Court · (2014) 2 CHN 690

Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8

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High Courts11 Feb 2014Dismissed

Nawn Estates Pvt. Ltd. Vs Maheswary Ispat Ltd.

Calcutta High Court · (2014) 02 CAL CK 0103

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3

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High Courts11 Feb 2014Dismissed

Nawn Estates Pvt. Ltd. Vs Maheshwary Ispat Ltd.

Calcutta High Court · (2014) 02 CAL CK 0078

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High Courts11 Feb 2014Dismissed

Smt. Prabhawati Sharma and Others Vs Smt. Usha Pandey and Others

Calcutta High Court · (2014) 2 CHN 597

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(g) 13(1)(hh)Tripura Buildings (Lease and Rent Control) Act, 1975 - Section 12 12(3)West Bengal Premises Tenancy Act, 1956 - Section 13(1)(f) 13(1)(ff) 18A

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High Courts11 Feb 2014Disposed Off