High Courts21 Feb 2014Allowed
Sumathi Haider Vs Suraj Bahadur
Calcutta High Court · (2014) 2 CALLT 521 : (2014) 4 CHN 143
Court Fees Act, 1870 — Section 7, 7(x)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 629 of 3,203
High Courts21 Feb 2014Dismissed
Saquib Khan Vs West Bengal Board of Secondary Education
Calcutta High Court · (2014) 2 CALLT 408 : (2015) 2 WBLR 171
Constitution of India, 1950 — Article 226
High Courts21 Feb 2014Disposed Off
Gainwell Enterprises Pvt. Ltd and Another Vs Ashoke Kumar Agarwal and Others
Calcutta High Court · (2014) 02 CAL CK 0096
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22Constitution of India, 1950 - Article 227Consumer Protection Act, 1986 - Section 12 21 24A
High Courts21 Feb 2014
Panlush Oraon Vs State of West Bengal
Calcutta High Court · (2014) 3 Crimes 147
Criminal Procedure Code, 1973 (CrPC) — Section 164, 300, 313, 388Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2014Dismissed
Sri Sankar Roy Vs West Bengal State Electricity Board and Others
Calcutta High Court · (2014) 02 CAL CK 0068
High Courts21 Feb 2014
Renu Mallik Vs Kalipada Das
Calcutta High Court · (2014) 5 CHN 509 : (2014) 3 WBLR 675
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts21 Feb 2014Disposed off
Ashish Kuamr Bharti and Others Vs West Bengal Board of Secondary Education and Others
Calcutta High Court · (2015) 2 WBLR 710
Constitution of India, 1950 - Article 226
High Courts21 Feb 2014Allowed
Haripada Routh and Others Vs United India Insurance Co. Ltd. and Others
Calcutta High Court · (2015) 2 ACC 441 : (2015) ACJ 1850
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22 — Motor Vehicles Act, 1988 - Section 140
High Courts20 Feb 2014
Flender Limited Vs Commissioner of Income Tax
Calcutta High Court · (2014) 02 CAL CK 0114
High Courts20 Feb 2014
Shivani Properties Pvt. Ltd. Vs United Bank of India
Calcutta High Court · (2014) 3 CALLT 477 : (2015) 1 WBLR 547
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 47, 47(1)
High Courts20 Feb 2014
Tapan Kumar Patra Vs The State of West Bengal
Calcutta High Court · (2014) 3 CHN 54 : (2014) 4 WBLR 269
Constitution of India, 1950 — Article 14, 16
High Courts20 Feb 2014
Subhashish Bagchi Vs Union Bank of India
Calcutta High Court · (2014) 3 CHN 37 : (2015) LabIC 3222
High Courts20 Feb 2014Allowed
National Insurance Co. Ltd. Vs Nur Banu
Calcutta High Court · (2014) 3 ACC 574 : (2015) ACJ 1477 : (2016) 1 AnWR 30
Motor Vehicles Act, 1988 — Section 147, 149, 163A
High Courts20 Feb 2014
State of West Bengal Vs Sabir Ahamed Khan
Calcutta High Court · (2014) 4 CHN 1 : (2015) 4 WBLR 1084
Limitation Act, 1963 — Section 5
High Courts19 Feb 2014
Bharat Das Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 153
Constitution of India, 1950 — Article 226West Bengal Panchayat Act, 1973 — Section 153, 212
High Courts19 Feb 2014Allowed
Ishwari Prasad Singh Roy Vs International Society for Krishna Consciousness and Others
Calcutta High Court · (2014) 02 CAL CK 0098
High Courts19 Feb 2014
Yudhisthir Naskar Vs National Insurance Company Ltd.
Calcutta High Court · (2014) 4 ACC 63
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Feb 2014
Poddar Sons Ex. L. (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2014) 271 CTR 165 : (2014) 368 ITR 476 : (2014) 223 TAXMAN 94
Income Tax Act, 1922 — Section 18(3B)Income Tax Act, 1961 — Section 194(C), 194C, 194C(1), 195, 195(1)
High Courts19 Feb 2014
Bharat Das Vs The State of West Bengal
Calcutta High Court · (2014) 3 WBLR 559
Constitution of India, 1950 — Article 226West Bengal Panchayat Act, 1973 — Section 153, 212
High Courts19 Feb 2014Disposed Off
Samar Das Vs State of West Bengal
Calcutta High Court · (2014) 3 CALLT 293 : (2014) 5 CHN 499 : (2014) 2 WBLR 506