High Courts25 Apr 2014
Dipali Sen Vs National Insurance Company Ltd.
Calcutta High Court · (2014) 4 WBLR 928
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 614 of 3,203
High Courts25 Apr 2014
Naresh Kumar and Co. Pvt. Limited Vs Union of India
Calcutta High Court · (2015) 49 GST 402 : (2014) 35 STR 506
Finance Act, 1994 — Section 40, 66, 67, 67(1), 73
High Courts25 Apr 2014
Joyrath Projects Pvt. Ltd. Vs Sales Tax Officer, Alipore Charge
Calcutta High Court · (2014) 4 CHN 79
Central Sales Tax Act, 1956 — Section 2(d), 2(g), 2(ja)Constitution of India, 1950 — Article 248, 286, 366, 366(29-A)Government of India Act, 1935 — Section 100, 104
High Courts25 Apr 2014
Nurul Huda Vs Sk. Bhola
Calcutta High Court · (2015) 4 CHN 228 : (2015) 1 WBLR 247
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts25 Apr 2014
Commissioner of Income Tax Vs The Orissa Minerals Development Co. Ltd.
Calcutta High Court · (2014) 04 CAL CK 0016
Income Tax Act, 1961 — Section 14A, 260A
High Courts25 Apr 2014Dismissed
Syed Aftabur Rahaman Vs The State of West Bengal and Others
Calcutta High Court · (2014) 04 CAL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482Evidence Act, 1872 — Section 73
High Courts25 Apr 2014Dismissed
Rakesh Aggarwal and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 04 CAL CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 34, 499, 500
High Courts24 Apr 2014
Commissioner of Income Tax Vs Philips Electronics India Ltd.
Calcutta High Court · (2014) 04 CAL CK 0014
High Courts23 Apr 2014
The Tata Iron and Steel Co. Ltd. Vs Crane Lifts
Calcutta High Court · (2014) 4 CHN 233
Civil Procedure Code, 1908 (CPC) — Section 20(c)Contract Act, 1872 — Section 4, 56
High Courts23 Apr 2014
The West Bengal Small Industries Corp. Ltd. Vs M/s. Mall Plas Industries and Another
Calcutta High Court · (2015) 4 CHN 202 : (2015) 1 WBLR 250
High Courts23 Apr 2014Allowed
Tarique Anwar Vs The State of West Bengal and Others
Calcutta High Court · (2014) 04 CAL CK 0104
High Courts23 Apr 2014Dismissed
M/S. Hirjee Auto Centre Vs Dinesh Kumar Agarwal
Calcutta High Court · (2014) 4 CHN 35
Civil Procedure Code, 1908 (CPC) — Section 151, 17(3)West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(3)
High Courts23 Apr 2014
Mahmood Alam Vs Jamshed Alam
Calcutta High Court · (2014) 4 WBLR 663
Constitution of India, 1950 — Article 226(1)Specific Relief Act, 1963 — Section 14(3)(c)
High Courts23 Apr 2014
Santosh Giri Vs The State of West Bengal
Calcutta High Court · (2014) 04 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 467
High Courts22 Apr 2014
Bajaj Allianz General Insurance Company Ltd. Vs State Legal Services Authority
Calcutta High Court · (2014) 3 CHN 703
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 166
High Courts22 Apr 2014Dismissed
Kavita Vyappar (P) Ltd. Vs Kamini Kapoor and Another Punjab National Bank Vs Kamini Kapoor
Calcutta High Court · (2015) 2 CHN 574
Civil Procedure Code, 1908 (CPC) — Section 152Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
High Courts22 Apr 2014
M/s. Union Enterprises and Another Vs Union of India and Others
Calcutta High Court · (2014) 306 ELT 216 : (2014) 46 GST 220 : (2015) 30 GSTR 228
Central Excises and Salt Act, 1944 — Section 35(F), 35F, 35GCivil Procedure Code, 1908 (CPC) — Section 100, 109, 110Constitution of India, 1950 — Article 133(1)(a), 226