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Calcutta High Court judgments

64,044 judgments · page 613 of 3,203

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High Courts30 Apr 2014

Southern Road Carriers Ltd. Vs Jai Balaji Industries Ltd. (No. 1)

Calcutta High Court · (2015) 188 CompCas 342

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High Courts30 Apr 2014Dismissed

Dinesh Agarwal Vs Knight Deal Trade Pvt. Ltd. and Others

Calcutta High Court · (2015) 3 WBLR 330

Arbitration and Conciliation Act, 1996 - Section 9
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High Courts29 Apr 2014Allowed

Chitta Ranjan Das Vs Union of India and Others

Calcutta High Court · (2014) 04 CAL CK 0102

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High Courts29 Apr 2014Dismissed

Duncan International (Ind.) Limited and Others Vs Anglo India Jute Mills C. Limited and Another

Calcutta High Court · (2014) 4 CHN 66

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8), 22Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 17(2)
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High Courts29 Apr 2014Disposed Off

Amitava Mitter Vs Royal Calcutta Golf Club and Others

Calcutta High Court · (2014) 04 CAL CK 0089

Companies Act, 1956 — Section 184, 185
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High Courts29 Apr 2014Disposed Off

Subir Goel Vs The Union of India and Others

Calcutta High Court · (2014) 308 ELT 680

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 128, 35Limitation Act, 1963 — Section 5
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High Courts29 Apr 2014Allowed

P.C. Roy and Co. India Priavate Limited Vs Union of India

Calcutta High Court · (2014) 04 CAL CK 0070

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High Courts29 Apr 2014Partly Allowed

Union of India Vs Haldia Bulk Terminal Private Limited

Calcutta High Court · (2014) 45 GST 529

Customs Act, 1962 — Section 110, 110A, 124, 155, 17
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High Courts29 Apr 2014

Ramendra Kumar Rai Vs Jahangir and Others

Calcutta High Court · (2014) 5 CHN 623

Motor Vehicles Act, 1988 — Section 39Penal Code, 1860 (IPC) — Section 406, 420, 468
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High Courts29 Apr 2014Allowed

Rashmi Metaliks Limited and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 3 WBLR 571

Constitution of India, 1950 - Article 142 19(1)(g)Penal Code, 1860 (IPC) - Section 294 323 34 341 376
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High Courts29 Apr 2014

Ranjana Tamang Vs The State of West Bengal

Calcutta High Court · (2014) 4 WBLR 154

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High Courts29 Apr 2014

Shyam Retails (India) Pvt. Limited Vs Bajaj Infracon Private Limited

Calcutta High Court · (2015) 1 ARBLR 71 : (2014) 4 CHN 73

Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 2(12)Transfer of Property Act, 1882 — Section 106, 111, 114, 114A
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High Courts28 Apr 2014

Amit Kumar Roy Vs State of West Bengal

Calcutta High Court · (2014) 3 CALLT 693 : (2014) 3 CHN 313 : (2015) 1 WBLR 532

Constitution of India, 1950 — Article 226
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High Courts28 Apr 2014Allowed

R.K.P. Udyog Ltd. Vs Hemraj Mahavir Prosad Pvt. Ltd. and Others

Calcutta High Court · (2015) 4 WBLR 131

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
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High Courts28 Apr 2014Disposed Off

Prosanta Kumar Das Vs State of West Bengal and Others

Calcutta High Court · (2014) 2 CALLT 600 : (2014) 3 CHN 699 : (2014) 3 ESC 1365

Administrative Tribunals Act, 1985 — Section 19
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High Courts28 Apr 2014Allowed

Parash Chandra Ghosh Vs The State of West Bengal and Others

Calcutta High Court · (2014) 2 CALLT 511 : (2014) 3 CHN 304 : (2014) 142 FLR 715 : (2014) 3 LLJ 173 : (2015) 4 WBLR 1122

Life Insurance Corporation Act, 1956 — Section 39
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High Courts28 Apr 2014

Commissioner of Income Tax Vs Dilip Kumar Roy

Calcutta High Court · (2014) 04 CAL CK 0015

Income Tax Act, 1961 — Section 268A, 268A(1), 48, 49, 50
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High Courts25 Apr 2014Allowed

In Re: Jagadamba Garments Marketing Pvt. Ltd.

Calcutta High Court · (2014) 3 CALLT 404 : (2014) 5 CHN 510 : (2014) 4 WBLR 925

Companies Act, 1956 — Section 434
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High Courts25 Apr 2014

Commissioner of Income Tax Vs Chang Hing Tannery

Calcutta High Court · (2014) 04 CAL CK 0123

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High Courts25 Apr 2014Dismissed

Suniti Kumar Ghosal and Others Vs Union of India and Others

Calcutta High Court · (2014) 3 CALLT 667 : (2014) 4 CHN 14 : (2015) 1 WBLR 737

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 79(c)
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