Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 14AChartered Accountants Act, 1949 — Section 2Companies Act, 1956 — Section 209, 227, 233A, 233B, 619

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High Courts30 Apr 2014

J.P. Glass Industries Vs Pramode Kumar Nathani

Calcutta High Court · (2014) 3 CHN 545 : (2015) 1 WBLR 526

Arbitration and Conciliation Act, 1996 — Section 13, 16, 16(2), 16(3), 16(5)

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High Courts30 Apr 2014

Jai Balaji Industries Ltd. Vs Southern Road Carriers Ltd.

Calcutta High Court · (2014) 4 CoMPLJ 56

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High Courts30 Apr 2014Disposed Off

Consulting Engineering Services [I] Pvt. Ltd. Vs Government of West Bengal

Calcutta High Court · (2014) 3 ARBLR 452 : (2014) 2 CALLT 402 : (2014) 5 CHN 374

Arbitration and Conciliation Act, 1996 — Section 8, 9Civil Procedure Code, 1908 (CPC) — Section 89

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High Courts30 Apr 2014Allowed

Binoy Krishna Mondal Vs The State of West Bengal and Others

Calcutta High Court · (2014) 04 CAL CK 0115

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High Courts30 Apr 2014Disposed Off

Shivani Properties Private Limited Vs United Bank of India

Calcutta High Court · (2014) 3 CALLT 465 : (2014) 4 CHN 242 : (2015) 2 WBLR 216

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 27(2), 47

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High Courts30 Apr 2014Disposed Off

Tanumoy Basu Vs United Bank of India and Others

Calcutta High Court · (2014) 04 CAL CK 0096

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High Courts30 Apr 2014Dismissed

Shree Ganesh Forging Co. Vs Union of India

Calcutta High Court · (2014) 305 ELT 468 : (2014) 45 GST 637 : (2015) 30 GSTR 290

Central Excises and Salt Act, 1944 — Section 35C(2)Income Tax Act, 1961 — Section 254

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High Courts30 Apr 2014Allowed

Nemai Ch. Chatterjee and Others Vs State of West Bengal and Others

Calcutta High Court · (2014) 2 CALLT 444 : (2014) 3 CHN 608 : (2014) LabIC 4495

Constitution of India, 1950 — Article 14, 226

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High Courts30 Apr 2014Dismissed

Institute for Steel Development and Growth and Another Vs The State of West Bengal and Others

Calcutta High Court · (2015) 1 CHN 754 : (2014) 142 FLR 369 : (2014) LabIC 2623 : (2014) 3 LLJ 722 : (2014) LLR 642

Industrial Disputes Act, 1947 — Section 2(j), 2(rr), 2(s), 25-B, 25F

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High Courts30 Apr 2014Allowed

Pastu Deb Singha Vs State of West Bengal and Others

Calcutta High Court · (2014) 4 CHN 32

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High Courts30 Apr 2014Disposed off

NPR Finance Ltd. and Others Vs Deepak Jhunjhunwala and Others

Calcutta High Court · (2014) 5 CHN 158

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 11 Rule 21, Order 14 Rule 2(2), Order 5 Rule 19A, Order 7 Rule 11 — Limitation Act, 1963 - Section 5

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High Courts30 Apr 2014

Jai Balaji Industries Limited Vs Customs, Excise and Service Tax Appellate Tribunal, East Zonal Bench

Calcutta High Court · (2014) 4 CHN 161 : (2015) 324 ELT 375

Central Excises and Salt Act, 1944 — Section 35F, 35GConstitution of India, 1950 — Article 226

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High Courts30 Apr 2014

Bharat Heavy Electricals Ltd. Vs Union of India

Calcutta High Court · (2015) 316 ELT 466

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