High Courts15 Jan 2015Allowed
Partha Sarathi Dhar Vs Kotkata Metropolitan Development Authority and Others
Calcutta High Court · (2015) 1 CALLT 585
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 570 of 3,203
High Courts15 Jan 2015
Bimal Sardar Vs State of West Bengal
Calcutta High Court · (2015) 01 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 309, 313Penal Code, 1860 (IPC) - Section 201, 302, 376(2)(I)
High Courts15 Jan 2015Disposed off
Saket Prakash and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 1 CALLT 281
Constitution of India, 1950 - Article 14Indian Medical Council Act, 1956 - Section 33(1)
High Courts15 Jan 2015
Shiv Pujan Gwalia Vs State Bank of India
Calcutta High Court · (2015) 3 CHN 112 : (2015) 4 WBLR 206
High Courts15 Jan 2015Dismissed
Sabir Ali Vs State of West Bengal
Calcutta High Court · (2015) 01 CAL CK 0021
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Electricity Act, 2003 - Section 138
High Courts14 Jan 2015Disposed Off
Piyush Poddar Vs The Commissioner of Income Tax
Calcutta High Court · (2017) 393 ITR 381
Income Tax Act, 1961 - Section 68
High Courts14 Jan 2015
Simplex Infrastructures Ltd. Vs Commissioner of Service Tax
Calcutta High Court · (2015) 39 STR 938
Finance Act, 1994 - Section 73(1), 75, 78
High Courts14 Jan 2015Disposed off
Sadhu Charan Mahanti Vs State
Calcutta High Court · (2015) 2 CHN 750
Motor Vehicles Act, 1988 - Section 119, 119(2)(a), 74
High Courts14 Jan 2015Dismissed
Lalwani Ferro Alloys Limited Vs Maheswari Steel Supply and Others
Calcutta High Court · (2015) 2 CHN 361 : (2015) 1 WBLR 1012
High Courts14 Jan 2015
Mahesh Kumar Kejriwal Vs Ramesh Kumar Kejriwal and Others
Calcutta High Court · (2015) 4 WBLR 345
Arbitration and Conciliation Act, 1996 - Section 11, 14
High Courts14 Jan 2015
Sony Kabushiki Kaisha Vs Sony Trade Links (India) Pvt. Ltd.
Calcutta High Court · (2015) 01 CAL CK 0019
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 29 Rule 29, Order 6 Rule 14, Order 6 Rule 15Notaries Act, 1952 - Section 14
High Courts14 Jan 2015Allowed
Taisei Corporation Vs West Bengal State Electricity Distribution Co. Ltd.
Calcutta High Court · (2015) 3 ARBLR 260 : (2015) 2 BC 664 : (2015) 1 CALLT 522
High Courts13 Jan 2015Disposed off
Kakan Dutta Vs State of West Bengal
Calcutta High Court · (2015) 2 CHN 303
High Courts13 Jan 2015
Lalan Prasad Gupta and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 69 : (2015) 2 DMC 879
Penal Code, 1860 (IPC) - Section 498A
High Courts13 Jan 2015Dismissed
Nita Kanoi Vs Paridhi and Others
Calcutta High Court · (2015) 2 BC 684 : (2015) 1 CALLT 626 : (2015) 4 RCR(Civil) 257 : (2015) 4 RCR(Criminal) 196
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397Negotiable Instruments Act, 1881 (NI) - Section 138, 20
High Courts13 Jan 2015Disposed off
Uttam Malakar Vs Union of India
Calcutta High Court · (2015) 01 CAL CK 0054
High Courts13 Jan 2015Disposed off
Arati Das and Others Vs The National Insurance Company Limited and Others
Calcutta High Court · (2015) 01 CAL CK 0053
High Courts13 Jan 2015Disposed Off
Pratap Das Vs Union of India
Calcutta High Court · (2015) 3 CHN 337
High Courts13 Jan 2015Disposed off
Sandip Nayak Vs State of West Bengal
Calcutta High Court · (2015) 1 CALLT 472
West Bengal Council of Higher Secondary Education Act, 1975 - Section 18, 19, 23, 35, 4
High Courts09 Jan 2015
Swarnendu Das Gupta Vs Sadhana Banerjee
Calcutta High Court · AIR 2015 Cal 46
Registration Act, 1908 - Section 17, 17(1)(a), 17(1)(b), 17(1A), 17(2)(v)Transfer of Property Act, 1882 - Section 53A, 54, 55