High Courts24 Dec 2014
Shiba Pada Sarkar Vs The Union of India
Calcutta High Court · (2014) 12 CAL CK 0086
Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 572 of 3,203
High Courts24 Dec 2014
Putcha Parvathisem Vs Hindustan Copper Limited
Calcutta High Court · (2015) 1 CALLT 192
High Courts24 Dec 2014
Sikkim Manipal University Vs The Chief Commissioner, Income Tax
Calcutta High Court · (2014) 12 CAL CK 0063
Constitution of India, 1950 — Article 141, 144, 226Income Tax Act, 1922 — Section 17(1)Income Tax Act, 1961 — Section 10(23C)(iiab), 10(23C)(iiiab), 10(23C)(vi), 113, 12A
High Courts24 Dec 2014
Sirichai Sasanarakhit Vs The State of West Bengal
Calcutta High Court · (2015) 1 CHN 411
Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 102(1), 104, 164Passports Act, 1967 — Section 10Penal Code, 1860 (IPC) — Section 120B, 379, 401
High Courts24 Dec 2014
Anjali Roy Vs Sreekant Roy
Calcutta High Court · (2014) 12 CAL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Dec 2014
Laxmi Kanta Pal Vs Sudarshan Pal
Calcutta High Court · (2014) 12 CAL CK 0033
Electricity Act, 2003 — Section 43
High Courts24 Dec 2014Dismissed
Bank of Baroda Vs Asim Kumar Basu and Others
Calcutta High Court · (2015) 145 FLR 475
High Courts24 Dec 2014
Gurbir Kaur Vs Regional Provident Fund
Calcutta High Court · (2015) 145 FLR 112 : (2015) 1 LLJ 490 : (2015) LLR 426
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts24 Dec 2014
Ramesh Chandra Dey Vs State of West Bengal
Calcutta High Court · (2014) 12 CAL CK 0005
Land Acquisition Act, 1894 — Section 17(4), 4, 5A, 6West Bengal Land Reforms Act, 1955 — Section 4CWest Bengal Panchayat Act, 1973 — Section 23
High Courts24 Dec 2014
Prarthana Kumar Roy Vs The State of West Bengal
Calcutta High Court · (2015) 1 CALLT 129 : (2015) LabIC 721
Constitution of India, 1950 — Article 14, 141, 16
High Courts24 Dec 2014
Najmun Nesa Ansari Vs State of West Bengal
Calcutta High Court · (2014) 12 CAL CK 0003
High Courts23 Dec 2014
Globe Forex and Travels Limited Vs Siddharth Sett
Calcutta High Court · (2014) 12 CAL CK 0098
Companies Act, 1956 — Section 433, 434
High Courts23 Dec 2014
Swapan Kumar Das Vs Biswajit Maji
Calcutta High Court · (2015) 2 CHN 581 : (2016) 1 WBLR 639
Constitution of India, 1950 — Article 12
High Courts23 Dec 2014
Reliance Infrastructure Ltd. Vs Deputy Commissioner, Sales Tax
Calcutta High Court · (2014) 12 CAL CK 0064
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 269, 286, 286(1)(b), 286(3), 286(3)(a)West Bengal Value Added Tax Act, 2003 — Section 46
High Courts23 Dec 2014
Tarun Mitra Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 114
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 249, 256, 401Penal Code, 1860 (IPC) — Section 120(B), 120B, 341, 386, 406
High Courts23 Dec 2014
Ananya Dalal Vs Mira Dalal
Calcutta High Court · (2015) 4 CHN 567 : (2015) 2 WBLR 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 91, Order 21 Rule 97, Order 41 Rule 11Constitution of India, 1950 — Article 227
High Courts23 Dec 2014
Reckitt Benckiser (India) Ltd. Vs The Addl. Commissioner of Income Tax
Calcutta High Court · (2015) 1 CALLT 577 : (2015) 231 TAXMAN 585
Income Tax Act, 1961 - Section 10B, 260A, 80HH, 80-I, 80-IA
High Courts23 Dec 2014
Rubi Mukherjee Vs Salim Jawed
Calcutta High Court · (2015) 2 CALLT 133 : (2015) 3 CHN 27 : (2016) 1 WBLR 573
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2A)
High Courts22 Dec 2014
Om Prakash Mohta Vs Raj Kumar Daga
Calcutta High Court · (2014) 12 CAL CK 0084
Civil Procedure Code, 1908 (CPC) — Section 129, 92Trusts Act, 1882 — Section 46