High Courts20 Jan 2015Allowed
Tarun Kanti Ghosh Vs National Insurance Company Ltd.
Calcutta High Court · (2017) 2 ACC 864 : (2017) ACJ 110 : (2016) 2 TNMAC 33
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 569 of 3,203
High Courts20 Jan 2015Disposed off
India''s Smile and Others Vs Union of India
Calcutta High Court · (2015) 2 CHN 292
Penal Code, 1860 (IPC) - Section 233, 234Reserve Bank of India Act, 1934 - Section 38, 39
High Courts20 Jan 2015Dismissed
Amber Majumdar Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CCR 279 : (2015) 4 CHN 249 : (2015) CriLJ 1510 : (2015) 4 RCR(Civil) 423 : (2015) 3 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) - Section 482, 97Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 344
High Courts20 Jan 2015
Spectra Fashions Vs Union of India
Calcutta High Court · (2015) 3 CHN 68 : (2016) 331 ELT 242 : (2016) 41 STR 184
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 28, 28(4)
High Courts19 Jan 2015
Nasim Akhtar Vs Union of India and Others
Calcutta High Court · AIR 2015 Cal 64 : (2015) 4 ARBLR 94 : (2015) 2 CALLT 427 : (2015) 5 CHN 410
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 34
High Courts19 Jan 2015Disposed off
Patha Bhavan Society and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 1 CALLT 418
High Courts19 Jan 2015
Schefields International Pvt. Ltd. Vs Union of India
Calcutta High Court · (2015) 2 CHN 598 : (2015) 317 ELT 209 : (2015) 52 GST 543
Customs Act, 1962 - Section 122, 122A, 122A(2), 129DD, 75
High Courts19 Jan 2015Allowed
Director of Health Services and Others Vs Sevugaperumal
Calcutta High Court · (2015) 2 RCR(Rent) 154
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15, 5(2), 9
High Courts16 Jan 2015
Commissioner of Income Tax Vs Peerless General Finance and Investment Co. Ltd.
Calcutta High Court · (2015) 232 TAXMAN 615
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Income Tax Act, 1961 - Section 143(3), 154, 244A
High Courts16 Jan 2015
Raj Kumar Agarwal Vs The State of West Bengal and Others
Calcutta High Court · (2015) 01 CAL CK 0073
Penal Code, 1860 (IPC) - Section 420, 468, 471
High Courts16 Jan 2015Dismissed
Maxlux Holdings Ltd. Vs Kolkata Metropolitan Development Authority
Calcutta High Court · (2015) 2 CHN 588
Constitution of India, 1950 - Article 226
High Courts16 Jan 2015Dismissed
Central Board of Trustees Vs Union of India and Others
Calcutta High Court · (2015) 2 CALLT 201 : (2015) 146 FLR 467
High Courts16 Jan 2015Disposed off
Nikhil Chandra Roy Vs Union of India and Others
Calcutta High Court · (2015) 01 CAL CK 0062
Constitution of India, 1950 - Article 12, 14, 226
High Courts16 Jan 2015Allowed
Nand Kishore Bhagat and Others Vs Biswakantha Dey and Others
Calcutta High Court · (2015) 2 JCC 114
Criminal Procedure Code, 1973 (CrPC) - Section 357Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jan 2015Disposed off
Arup Lal Mukhopadhyay Vs Shanakar Chandra Dasgupta
Calcutta High Court · (2015) 01 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 340, 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts16 Jan 2015
Sakti Pada Ghosh Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 36
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 311Evidence Act, 1872 - Section 134
High Courts16 Jan 2015Disposed off
ITC Limited Vs Chowringhee Residency Private Limited
Calcutta High Court · AIR 2015 Cal 37 : (2015) 1 CALLT 245 : (2015) 4 CHN 293 : (2015) 4 WBLR 689
Constitution of India, 1950 - Article 300A
High Courts16 Jan 2015Disposed off
Nikhil Chandra Roy Vs Union of India
Calcutta High Court · (2015) 1 CALLT 542 : (2015) LabIC 1352 : (2015) 1 LLN 356
Constitution of India, 1950 - Article 12, 14, 226
High Courts16 Jan 2015Disposed off
Jasodhara Bagchi Vs Joygopal Bhattacharya
Calcutta High Court · (2015) 01 CAL CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 200, 203Penal Code, 1860 (IPC) - Section 500, 503, 504, 505, 506
High Courts16 Jan 2015Disposed off
Anjali Chakraborty Vs State of West Bengal
Calcutta High Court · (2015) 2 CHN 334