High Courts16 Mar 2016Allowed
Indra Kumar Agarwal and others Vs Suresh Kumar Gupta and others
Calcutta High Court · (2016) 162 AIC 514
Specific Relief Act, 1963 - Section 16, 20
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 505 of 3,203
High Courts16 Mar 2016Allowed
Ravindra Pratap Singh Vs Rashid Ahmed and Others
Calcutta High Court · (2016) 2 CalCriLR 596
Criminal Procedure Code, 1973 (CrPC) - Section 246, Section 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 120B
High Courts16 Mar 2016Dismissed
Sajal Dutta Vs Reserve Bank of India and Others
Calcutta High Court · (2016) 03 CAL CK 0055
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 19, Article 19 (1) (f), Article 226Foreign Exchange Management Act, 1999 - Section 49
High Courts16 Mar 2016Disposed off
Bidhan Roy Vs The State of West Bengal and Others
Calcutta High Court · (2016) 03 CAL CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), Section 319, Section 401, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 409, Section 420, Section 468, Section 471
High Courts16 Mar 2016Allowed
Shree Enterprises Coal Sales Pvt. Ltd. and Others Vs Coal India Ltd. and Others
Calcutta High Court · (2016) 03 CAL CK 0023
Arbitration and Conciliation Act, 1996 - Section 21
High Courts16 Mar 2016Partly Allowed
Tapan Das and Others Vs The State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 360, Section 428Penal Code, 1860 (IPC) - Section 308, Section 321, Section 323, Section 325, Section 34
High Courts15 Mar 2016Allowed
Sharat Deorah Vs Kolkata Municipal Corporation
Calcutta High Court · (2016) 5 WBLR 94
Constitution of India, 1950 — Article 226
High Courts15 Mar 2016Allowed
Umapada Jati and Others Vs Manas Jati and Others
Calcutta High Court · (2016) 3 CalHCN 196 : (2016) 3 CalLJ 552 : (2016) 2 CalLT 1 : (2016) 2 ICC 811 : (2016) 4 WBLR 553
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Court Fees Act, 1870 - Section 11Suits Valuation Act, 1887 - Section 8
High Courts15 Mar 2016Disposed Off
Dilip Kumar Neotia Vs Tarun Kumar Patra & Others
Calcutta High Court · (2016) 2 ICC 412
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 2016Disposed Off
Nilanjan Basu Vs Chaya Basu (Chandra)
Calcutta High Court · (2016) 3 CalHCN 70 : (2016) 2 CalLJ 101 : (2016) 2 HLR 778 : (2016) 4 ICC 153
Hindu Marriage Act, 1955 — Section 14
High Courts15 Mar 2016Disposed Off
Smt. Rekha Agarwal Vs Tapan Kumar Mishra
Calcutta High Court · (2016) AIRCC 2207 : (2016) 4 ICC 673 : (2016) 5 WBLR 90
High Courts15 Mar 2016Allowed
Pranab Das Vs Pradip Das and Others
Calcutta High Court · (2016) 03 CAL CK 0064
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 107, Section 108
High Courts15 Mar 2016Disposed Off
Sattar Sk. and Others Vs State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 304, Section 34
High Courts15 Mar 2016Dismissed
S.K. Basu Vs Paresh Vora and Others
Calcutta High Court · (2016) 03 CAL CK 0046
High Courts15 Mar 2016Dismissed
Duncans Industries Limited and Others Vs Union of India and Others
Calcutta High Court · (2016) 03 CAL CK 0022
Constitution of India, 1950 - Article 13, Article 14, Article 141, Article 19, Article 226, Article 300A, Article 31-A, Article 31-A(1)(b)Industrial Disputes Act, 1947 - Section 2(cc), Section 3Industries (Development and Regulation)
High Courts15 Mar 2016Allowed
Pranab Das @ Gopal Das - Appellant/Applicant @HASH Pradip Das and Others
Calcutta High Court · (2017) 170 AIC 445 : (2016) 4 CalLT 395 : (2017) 1 CivilLJ 914 : (2017) 1 ICC 220 : (2016) 6 WBLR 136
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 107, Section 108
High Courts14 Mar 2016Dismissed
R.A.V. Dravya (P) Ltd. Vs Concast Global Ltd.
Calcutta High Court · (2017) 200 CompCas 332
Companies Act, 1956 - Section 433, Section 434, Section 439
High Courts14 Mar 2016Dismissed
Satyaki Sen and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 03 CAL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 177, Section 177, Section 178, Section 178, Section 179, Section 180, Section 181, Section 182, Section 183, Section 184, Section 185, Section 186, Section 207, Section 437, Section 482
High Courts11 Mar 2016Dismissed
Annapurna Cast Limited - Appellants @HASH Akshaya Technologies Pvt. Ltd. and Others
Calcutta High Court · (2016) 3 AICLR 209 : (2017) 2 BC 156 : (2016) 4 CalLT 428 : (2017) 1 CivilLJ 844 : (2016) 2 MadWNCri 91 : (2017) 1 NIJ 699
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138, Section 142(b)
High Courts11 Mar 2016Disposed Off
Alok Mahato Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 316 : (2016) 2 CalCriLR 373
Penal Code, 1860 (IPC) — Section 376, 417