High Courts11 Mar 2016Disposed Off
Saifuddin Sardar Vs The State of West Bengal
Calcutta High Court · (2016) 2 CalCriLR 372
Constitution of India, 1950 — Article 20(3)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 506 of 3,203
High Courts11 Mar 2016Dismissed
Nirapada Barik Vs Pralay Kumar Biswas and Others
Calcutta High Court · (2016) 03 CAL CK 0049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 17Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2016Allowed
Roma Sengupta Vs Commissioner of Income Tax - I Kolkata and Others
Calcutta High Court · (2016) 288 CurTR 234 : (2016) 385 ITR 663
Contract Act, 1872 - Section 65Income Tax Act, 1961 - Section 143(1), Section 148, Section 260A, Section 48, Section 49(1)(iii), Section 49(2), Section 54
High Courts11 Mar 2016Dismissed
Annapurna Cast Limited Vs Akshaya Technologies Pvt. Ltd. and Others
Calcutta High Court · (2016) 03 CAL CK 0041
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 255 (1)Negotiable Instruments Act, 1881 (NI) - Section 132, Section 138, Section 142, Section 142 (b)
High Courts10 Mar 2016Allowed
Saheb Peada - Appellant @HASH The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 348
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts10 Mar 2016Disposed Off
Laxmikanta Chowdhury Vs Madhusudan Paik & Anr.
Calcutta High Court · (2016) 2 CalLJ 181 : (2016) 5 WBLR 96
West Bengal Land Reforms Act, 1955 - Section 14
High Courts10 Mar 2016Disposed off
Oriental Insurance Co. Ltd. Vs Pratima Mondal and Others
Calcutta High Court · (2016) 4 ACC 437 : (2016) 161 AIC 496 : (2016) 3 TAC 8
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Mar 2016Dismissed
Sri Gurubar Biswas Vs Smt. Krishna Biswas
Calcutta High Court · (2016) 165 AIC 428 : (2016) 2 CalLJ 316 : (2016) 2 CalLT 464 : (2017) 1 CivilLJ 146 : (2016) 3 DMC 505 : (2016) 2 HLR 772 : (2016) 4 ICC 39 : (2016) 6 WBLR 363
Hindu Marriage Act, 1955 - Section 24
High Courts10 Mar 2016Disposed Off
Amit Banerjee Vs Shri Manoj Kumar, Assistant Director, Enforcement Diretorate
Calcutta High Court · (2016) 4 CalCriLR 592 : (2016) 2 CalHCN 523 : (2016) 2 JCC 1034 : (2016) 3 RCRCriminal 292
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 223, 439Prevention of Money-Laundering Act, 2002 — Section 44, 45
High Courts09 Mar 2016Allowed
Paresh Chandra Mondal and Others Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 366 : (2016) 2 CalLT 400 : (2016) CriLJ 3850
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts09 Mar 2016Dismissed
Abhishek Bagaria Vs Sushil Kumar Bagaria and Others
Calcutta High Court · (2016) 161 AIC 508
Partnership Act, 1932 - Section 4, Section 9Specific Relief Act, 1963 - Section 14(3)(b)
High Courts09 Mar 2016Disposed Off
Shivam Dealcom Private Limited Vs Manju Bagchi & Other
Calcutta High Court · (2016) 2 CalHCN 146 : (2016) 2 ICC 602
Contempt of Courts Act, 1971 - Order 39 Rule 2A
High Courts09 Mar 2016Allowed
Md. Ghufran Vs Varun Finance Corporation Limited and another.
Calcutta High Court · (2016) AIR(Calcutta) 197 : (2016) 6 ArbiLR 159 : (2016) 2 CalLT 559 : (2016) 3 ICC 630 : (2016) 6 RAJ 538
Arbitration and Conciliation Act, 1996 — Section 9
High Courts09 Mar 2016Disposed Off
Partha Pratim Mitra Vs Smt. Suvra Som & Others
Calcutta High Court · (2016) 2 ICC 600
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts09 Mar 2016Dismissed
SMPL Infra Limited Vs Bhushan Power and Steel Limited
Calcutta High Court · (2016) 03 CAL CK 0042
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 18, Section 3(2)(b)
High Courts09 Mar 2016Allowed
Ranjit Kumar Mazumder and Others Vs The State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0038
Foreigners Act, 1946 - Section 14, Section 14A(b), Section 14C, Section 3Passports (Entry into India) Act, 1920 - Section 3Penal Code, 1860 (IPC) - Section 467, Section 471
High Courts08 Mar 2016Disposed off
Bhagabati Manna Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 456 : (2016) 2 CalLT 142
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 212, Section 215, Section 313, Section 428, Section 464Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 300, Section 302, Section 30
High Courts08 Mar 2016Dismissed
Indadul Haque Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 110 : (2016) 4 CalCriLR 605 : (2016) 2 CalLT 180
Criminal Procedure Code, 1973 (CrPC) - Section 100, Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21 (c), Section 21(c), Section 29, Section 41, Section 42, Section 42 (1), Section 42 (2), Section 43, Sectio
High Courts08 Mar 2016Disposed Off
State of West Bengal Vs Aparesh Chandra Datta
Calcutta High Court · (2016) 2 CalHCN 494 : (2016) 4 WBLR 574
West Bengal Recognised Non-government Educational Institutions Employees (Death-cum-Retirement Benefit) Scheme, 1981 - Rule 7(e)(iv)
High Courts08 Mar 2016Partly Allowed
Ash Mohammad and Others Vs The State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 323, Section 326, Section 335, Section 34, Section 449