High Courts29 Mar 2016Dismissed
Menaka Chakraborty Vs Debasish Mandal
Calcutta High Court · (2016) 3 CalHCN 67
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 503 of 3,203
High Courts29 Mar 2016Disposed Off
Shashi Saha Vs State of West Bengal and others
Calcutta High Court · (2016) 162 AIC 652
High Courts28 Mar 2016Dismissed
Reliance Communications Ltd. and Others Vs The Union of India and Others
Calcutta High Court · (2016) AIRCC 1589 : (2016) 2 CalLT 236
Constitution Of India, 1950 — Article 14, 32, 141, 225, 226, 227, 265Consumer Protection Act, 1986 — Section 9Monopolies And Restrictive Trade Practices Act, 1969 — Section 5(1)
High Courts28 Mar 2016Dismissed
Hindustan Petroleum Corporation Ltd. and Others Vs Mozaffar Hossain Khan and Others
Calcutta High Court · (2016) AIR(Calcutta) 210 : (2016) 2 CalLJ 320 : (2016) 3 CalLT 278 : (2016) 5 WBLR 59
High Courts28 Mar 2016Disposed Off
Timken India Limited and Others Vs Deputy Commissioner of Income Tax and Others
Calcutta High Court · (2016) 03 CAL CK 0028
Constitution of India, 1950 - Article 14, Article 141, Article 19(1)(g), Article 226, Article 32Income Tax Act, 1961 - Section 115A, Section 115A(3), Section 195, Section 195(1), Section 195(2), Section 2 (37A)(iii), Section 206C, Section 245
High Courts28 Mar 2016Dismissed
Colonel M.H. Chowdhury Vs Estate Officer and Station Commander
Calcutta High Court · (2016) 165 AIC 424 : (2016) 2 CalLT 511 : (2016) 5 WBLR 253
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 7(2)
High Courts22 Mar 2016Dismissed
The West Bengal Central School Service Commission and Others Vs Mustakin Ali Khan and Others
Calcutta High Court · (2016) 3 CalHCN 360 : (2016) 2 CalLT 394 : (2016) 6 SLR 396 : (2016) 4 WBLR 262
Constitution of India, 1950 - Article 14, Article 16, Article 19, Article 21
High Courts22 Mar 2016Allowed
EIH Limited Vs Nadia A. Virji
Calcutta High Court · (2016) 2 CalLT 526 : (2016) 1 RCRRent 575 : (2016) 1 RentLR 366
Calcutta Municipal Corporation Act, 1980 - Section 13, Section 17 (1), Section 174, Section 194, Section 214, Section 231, Section 3, Section 5(7), Section 6, Section 7Civil Procedure Code, 1908 (CPC) - Order 49 Rule 3, Order 7 Rule 11, Secti
High Courts22 Mar 2016Disposed Off
Rajendra Nath Ganguly Vs Sarbani Ganguly & Anr.
Calcutta High Court · (2016) 167 AIC 472 : (2016) 2 CalLJ 466 : (2016) 4 ICC 787
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts22 Mar 2016Dismissed
Subhas Saha and Others Vs Sova Saha and Others
Calcutta High Court · (2016) 1 RCRRent 461 : (2016) 1 RentLR 394
Civil Procedure Code, 1908 (CPC) - Section 11, Section 151Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 28
High Courts22 Mar 2016Allowed
Sadhan Kumar Kundu Vs Union of India and Others
Calcutta High Court · (2016) 3 CalLT 27
Constitution of India, 1950 - Article 14, Article 16
High Courts22 Mar 2016Dismissed
International Seaports (Haldia) Pvt. Limited Vs Steel Authority of India Limited
Calcutta High Court · (2016) 03 CAL CK 0057
High Courts21 Mar 2016Allowed
Soe Win Vs State
Calcutta High Court · (2016) CriLJ 4373
Penal Code, 1860 (IPC) — Section 65
High Courts21 Mar 2016Dismissed
Mohan Rao Vs Smt. S. Meena Kumari
Calcutta High Court · (2016) AIRCC 2142 : (2016) 3 HLR 44 : (2016) 4 ICC 271
High Courts21 Mar 2016Dismissed
Enquiry Officer-Forest Range Officer Vs Md. Saheb
Calcutta High Court · (2016) 2 CalCriLR 585 : (2016) 4 CalHCN 713
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 451, Section 452, Section 457, Section 482Delhi Excise Act, 2009 - Section 58, Section 59, Section 61Forest Act, 1927 - Section 2(8), Section 33
High Courts21 Mar 2016Dismissed
Mohan Rao Vs S. Meena Kumari
Calcutta High Court · (2016) 03 CAL CK 0053
Hindu Marriage Act, 1955 - Section 10, Section 13(1)(i-a), Section 13(1)(i-a)(i-b), Section 13(a)(ia), Section 13(ia), Section 9Penal Code, 1860 (IPC) - Section 498A
High Courts21 Mar 2016Dismissed
Ram Pandey Vs Rita Pandey
Calcutta High Court · (2017) 1 AICLR 373 : (2016) 2 CalLJ 516
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(4), Section 126, Section 127Hindu Marriage Act, 1955 - Section 13
High Courts21 Mar 2016Disposed Off
Sri Gautam Paul Vs Smt. Radha Rani Roy
Calcutta High Court · (2016) 162 AIC 662
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts18 Mar 2016Dismissed
Dr. Aulie Banerjee Vs Maulana Abul Kalam Azad University
Calcutta High Court · (2016) 3 CalHCN 420 : (2016) 4 LLN 113
Constitution of India, 1950 — Article 226UGC Guidelines, 2006 — Clause 6(c)
High Courts18 Mar 2016Allowed
Nahima Mondal Vs State of West Bengal
Calcutta High Court · (2017) AIR(Calcutta) 48 : (2016) 5 WBLR 256
West Bengal Panchayat Act, 1997 — Section 11(f), 197