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Calcutta High Court judgments

64,044 judgments · page 501 of 3,203

High Courts05 Apr 2016Allowed

Raju Adhikary and Others Vs The State of West Bengal

Calcutta High Court · (2016) 04 CAL CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 156(3), Section 313Penal Code, 1860 (IPC) - Section 120B, Section 323, Section 324, Section 325, Section 34, Section 341, Section 354, Section 376, Section 379, Section 427, Sect
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High Courts04 Apr 2016Dismissed

Rita Dey Vs Ashit Kumar Saha

Calcutta High Court · (2016) 167 AIC 474 : (2016) AIR(Calcutta) 261 : (2016) 4 CalHCN 312 : (2016) 3 CalLT 420 : (2017) 1 CivCC 36 : (2016) 4 CivilLJ 586 : (2016) 2 HLR 98 : (2016) 4 ICC 77 : (2016) 3 WBLR 478

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 12 (I) (C)
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High Courts31 Mar 2016Disposed Off

Kishori Lal Saha Vs Central Bureau of Investigation

Calcutta High Court · (2016) 03 CAL CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 161, Section 164, Section 239, Section 401, Section 482Delhi Special Police Establishment Act, 1946 - Section 3Essential Commodities Act, 1955 - Section 3
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