High Courts19 Apr 2016Disposed Off
Registrar (Judicial Service), High Court Vs Moumita Sen
Calcutta High Court · (2016) 3 CalHCN 557
Constitution of India, 1950 - Article 14, Article 16
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 499 of 3,203
High Courts19 Apr 2016Dismissed
Sri Saptarshi Basu Vs Union of India
Calcutta High Court · (2016) 5 WBLR 245
Constitution of India, 1950 — Article 12, 226
High Courts19 Apr 2016Dismissed
Sajeeb Gurung Vs State of West Bengal
Calcutta High Court · (2016) 3 CalLT 143
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Apr 2016Disposed Off
Sri Tanmoy Patra Vs Smt. Priyanka Adhikary (Bhattacharya) & Others
Calcutta High Court · (2016) 3 CalHCN 99 : (2016) 2 ICC 738
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227
High Courts19 Apr 2016Dismissed
Commissioner of Income Tax, Kolkata Vs Peerless General Finance & Investment Co. Ltd.
Calcutta High Court · (2016) 385 ITR 130
Income Tax Act, 1961 - Section 115J, 115JA(2)
High Courts19 Apr 2016Allowed
Amit Agarwal Vs State of West Bengal
Calcutta High Court · (2016) 4 WBLR 527
Disaster Management Act, 2005 - Section 30(2)(xxiii)
High Courts18 Apr 2016Disposed Off
Dr. Dilip Bajaj Vs Raj Kumar Agarwal & Others
Calcutta High Court · (2016) 2 RCRRent 241 : (2016) 1 RentLR 441
Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1956 - Section 17(2)
High Courts18 Apr 2016Disposed Off
Sudhir Kumar Singh Vs Union of India
Calcutta High Court · (2016) 4 WBLR 521
Railway Protection Force Rules, 1987 - Rule 117, 135, 141
High Courts15 Apr 2016Dismissed
Raman Chandra Mahato Vs Smt. Anjana Mahato
Calcutta High Court · (2016) 3 CalHCN 459
West Bengal Panchayat Election Rules, 2003 - Rule 79(1)(a)
High Courts15 Apr 2016Dismissed
Daulal Sarda Vs Union of India
Calcutta High Court · (2016) 3 CalHCN 500 : (2016) 338 ELT 200
High Courts15 Apr 2016Partly Allowed
Ashok Surana Vs Commissioner of Income Tax-XX, Kolkata
Calcutta High Court · (2016) 384 ITR 267
Income Tax Act, 1961 - Section 2(14)
High Courts15 Apr 2016Disposed Off
Joynal Abedin Khan & Others Vs Kadar Sk. @ Maniruddin Sk. & Others
Calcutta High Court · (2016) 2 AICLR 922 : (2017) 1 CalCriLR 217
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts15 Apr 2016Allowed
Yasmin Parvin Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalCriLR 462
Criminal Procedure Code, 1973 (CrPC) - Section 407, 482
High Courts15 Apr 2016Dismissed
Dynametic Overseas Private Limited Vs State Bank of India
Calcutta High Court · (2016) AIR(Calcutta) 303 : (2017) 1 WBLR 238
Advocates Act, 1961 — Section 30Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Apr 2016Dismissed
G.G.L. Hotels and Resort Company Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2017) 390 ITR 160
Income Tax Act, 1961 - Section 260A
High Courts12 Apr 2016Dismissed
Fresenius Kabi Oncology Ltd. Vs Union of India
Calcutta High Court · (2016) 336 ELT 289
High Courts12 Apr 2016Disposed Off
Pintu Ranjan Dey Vs CESC Limited & Ors.
Calcutta High Court · (2016) 2 CalLJ 391 : (2017) 1 WBLR 268
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Allowed
Amit Tiwari, Trustee of K.P. Foundation & Ors. Vs Marco Polo Restaurant Pvt. Ltd.
Calcutta High Court · (2016) AIRCC 2008 : (2016) 3 CivCC 860 : (2016) 2 RentLR 421 : (2016) 4 WBLR 536
Transfer of Property Act, 1882 - Section 105, 106
High Courts12 Apr 2016Disposed Off
Gangjee @ Ganjee Sajun & Co. Vs Punjab National Bank
Calcutta High Court · (2016) 2 ICC 744 : (2016) 1 RentLR 516 : (2016) 5 WBLR 306
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5Specific Relief Act, 1963 - Section 34
High Courts12 Apr 2016Disposed Off
Mani Prasad Singh Vs The State of West Bengal and another.
Calcutta High Court · (2016) 4 AICLR 536 : (2016) ALLMRCri 363 : (2016) 3 CalCriLR 416 : (2016) CriLJ 2468
Criminal Procedure Code, 1973 (CrPC) — Section 439