High Courts05 May 2016Disposed Off

Kishori Mohan Ghosh Vs Smt. Madhabi Maurh

Calcutta High Court · (2016) AIR(Calcutta) 319 : (2016) 3 CalLJ 190 : (2017) 1 CivCC 523 : (2016) 3 ICC 263

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 11Constitution of India, 1950 — Article 227
High Courts04 May 2016Dismissed

In the Goods of : Purushottam Dass Bangur

Calcutta High Court · (2016) 164 AIC 542 : (2016) AIR(Calcutta) 227 : (2016) 3 CivCC 602 : (2016) 3 ICC 574

Hindu Adoptions and Maintenance Act, 1956 - Section 12(b)Hindu Succession Act, 1956 - Section 30Succession Act, 1925 - Section 283, 284