High Courts16 May 2016Partly Allowed
Suranjan Mal Vs State of West Bengal
Calcutta High Court · (2016) 164 AIC 844 : (2016) 3 CalCriLR 402
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 496 of 3,203
High Courts16 May 2016Disposed Off
Commissioner of Income Tax, Kolkata IV Vs Ritika Limited
Calcutta High Court · (2016) 384 ITR 434
Income Tax Act, 1961 — Section 158BB(2), 68
High Courts16 May 2016Allowed
Khepu Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2016) 3 CalHCN 285 : (2016) 150 FLR 956 : (2016) 3 LLJ 135 : (2016) 5 SLR 437
Constitution of India, 1950 - Article 226
High Courts13 May 2016Disposed Off
Swapan Kumar Mandal Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 500
High Courts13 May 2016Allowed
Sri Sanatan Saha and another - Appellants @HASH Sri Dilip Kumar Dutta and another
Calcutta High Court · (2016) AIRCC 3129 : (2017) 1 ICC 368
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts13 May 2016Dismissed
Shyam Sunder Jalan Vs United Bank of India
Calcutta High Court · (2016) 2 RentLR 153
Transfer of Property Act, 1882 - Section 106
High Courts13 May 2016Disposed Off
CLS Limited Vs Union of India
Calcutta High Court · (2016) 4 WBLR 674
Constitution of India, 1950 - Article 226
High Courts13 May 2016Disposed Off
Rajmandir Estates Private Vs Principal Commissioner of Income
Calcutta High Court · (2016) 287 CurTR 512 : (2016) 386 ITR 162
High Courts12 May 2016Disposed Off
Sheela Ghosh - Petitioner @HASH Kolkata Municipal Corporation and Others
Calcutta High Court · (2017) 1 ICC 450 : (2016) 5 WBLR 648
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Commissioner of CUS., EX. & S.T., Siliguri Vs Nand Kishore Somani
Calcutta High Court · (2016) 337 ELT 10
High Courts12 May 2016Allowed
Shrimati Sovona Mahapatra Vs Jagadish Chandra Mahapatra
Calcutta High Court · (2016) 3 CalHCN 400 : (2017) 1 CalLJ 296 : (2016) 4 ICC 667 : (2016) 5 WBLR 50
West Bengal Land Reforms Act, 1955 — Section 8
High Courts11 May 2016Disposed Off
Pradip Kumar More Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 360
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 401, Section 482, Section 82Penal Code, 1860 (IPC) - Section 174A
High Courts11 May 2016Disposed Off
Atanu Basak Vs Sghiba Prosad Mukherjee
Calcutta High Court · (2016) 3 ICC 348 : (2017) 1 RCRRent 66 : (2016) 2 RentLR 1 : (2017) 1 WBLR 117
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22West Bengal Premises Tenancy Act, 1956 - Section 2(h)
High Courts11 May 2016Dismissed
Meghdoot Services Limited Vs Registrar of Companies
Calcutta High Court · (2016) 199 CompCas 519 : (2016) 137 SCL 392
Companies Act, 1956 — Section 560Companies Act, 2013 — Section 248
High Courts11 May 2016Dismissed
Union of India & Others Vs Srikanta Saha
Calcutta High Court · (2016) 3 CalHCN 481 : (2016) LIC 2707 : (2016) 5 SLR 412 : (2016) 6 WBLR 609
Railway Protection Force Act, 1957 - Section 21, 8, 90Railway Protection Force Rules, 1987 - Rule 28, 90
High Courts10 May 2016Dismissed
St. Mary''s Technological Foundation Vs State of West Bengal
Calcutta High Court · (2016) 4 CalLT 160 : (2017) 1 WBLR 74
Constitution of India, 1950 — Article 226
High Courts06 May 2016Dismissed
Senaul S.K. Vs State of West Bengal
Calcutta High Court · (2016) 164 AIC 515
High Courts05 May 2016Disposed Off
Rakesh Jamadar alias Rakesh Ali Jamadar Vs State of West Bengal
Calcutta High Court · (2016) 3 CalHCN 670
Penal Code, 1860 (IPC) - Section 376
High Courts05 May 2016Partly Allowed
Smt. Helu Pal @ Piru Pal Vs Master Souvik Sarkar
Calcutta High Court · (2016) 3 CalHCN 485 : (2016) 3 ICC 270 : (2016) 6 WBLR 564
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 9(6)
High Courts05 May 2016Dismissed
State of West Bengal Vs Mery Bharati Mazumder
Calcutta High Court · (2016) 3 CalLJ 105