High Courts23 Dec 2016Dismissed
Avneet Kaur Chopra Vs Karan Pal Singh Chopra
Calcutta High Court · (2017) 1 CalLT 678 : (2017) 1 ICC 617
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Guardians And Wards Act, 1890 - Section 25, Section 9(1)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 478 of 3,203
High Courts23 Dec 2016Disposed Off
Kamini Kapoor Vs Punjab National Bank
Calcutta High Court · (2017) 172 AIC 340 : (2017) 1 ICC 584 : (2017) 2 WBLR 715
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 21 Rule 97, Section 51(a)
High Courts22 Dec 2016Disposed Off
M/s. Korp Resources Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Calcutta High Court · (2017) 293 CurTR 571 : (2017) 390 ITR 336
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, Section 148
High Courts22 Dec 2016Dismissed
Vikrampore Engineering and Infrastructural Co. Pvt. Ltd. Vs Employees'' State Insurance Corporation
Calcutta High Court · (2017) 1 CLR 752 : (2017) 152 FLR 978 : (2017) LabLR 617
Employees State Insurance Act, 1948 - Section 45-A, Section 45-AA
High Courts22 Dec 2016Disposed off
Dr. Pradip Kumar Ray Chaudhuri Vs Kolkata Municipal Corporation
Calcutta High Court · (2017) 1 CalLJ 272 : (2017) 1 CalLT 449
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 226
High Courts22 Dec 2016Allowed
Murlidhar Ratanlal Exports Limited Vs Union of India
Calcutta High Court · (2017) 2 WBLR 126
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Dismissed
Md. Afil Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 431 : (2017) 1 CalLJ 368
Foreigners Act, 1946 - Section 14A(b)
High Courts21 Dec 2016Disposed off
Dr. Probal Chatterji Vs Madhumita Ganguli
Calcutta High Court · (2017) 171 AIC 464
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21, Section 24
High Courts21 Dec 2016Allowed
Smt. Jharna Dey Vs Income Tax Officer, Ward-I, Bankura
Calcutta High Court · (2017) 2 CalLT 218
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 148
High Courts21 Dec 2016Disposed Off
Electric Construction & Equipment Company Ltd. Vs Raj Luxmi Investment & Trading Company Ltd.
Calcutta High Court · (2017) 1 ICC 625
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 41 Rule 5
High Courts20 Dec 2016Dismissed
Kakali Ghosh Vs Madan Mohan Ghosh
Calcutta High Court · (2017) 1 CalLT 625 : (2017) 2 ICC 453
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 68
High Courts19 Dec 2016Dismissed
Mithu Singha Vs State of West Bengal
Calcutta High Court · (2017) 7 FLT 177
Constitution of India, 1950 - Article 226Mines And Minerals (Development And Regulation) Act, 1957 - Section 15, Section 20AMines and Minerals (Development and Regulation) Amendment Act, 2015 - Section 10-A(1)(2), Section 11(5)<
High Courts16 Dec 2016Dismissed
Sebak Kanti Sengupta Vs United Bank of India
Calcutta High Court · (2017) 1 CLR 543 : (2017) 1 WBLR 667
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Eastern India Enterprises Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 273
Criminal Procedure Code, 1973 (CrPC) - Section 255, Section 372Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts16 Dec 2016Disposed Off
Hasna Banu Bibi Vs Sundar Ali Sk.
Calcutta High Court · (2017) 170 AIC 434 : (2017) CriLJ 2822 : (2017) 1 DMC 450
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Muslim Women (Protection Of Rights On Divorce) Act, 1986 - Section 3, Section 4
High Courts16 Dec 2016Disposed Off
Kamakshya Narayan Pandey Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 75 : (2017) 1 WBLR 673
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Arjun Palit Vs West Bengal Financial Corporation
Calcutta High Court · (2017) 170 AIC 569 : (2017) 1 BC 544
State Financial Corporations Act, 1951 - Section 29
High Courts15 Dec 2016Disposed Off
Utanka Roy Vs Director of Income Tax
Calcutta High Court · (2017) 291 CurTR 501 : (2017) 390 ITR 109
Income Tax Act, 1961 - Section 143(1), Section 264, Section 5(2)
High Courts15 Dec 2016Dismissed
The Goods of Saraj Kumar Vs Tridib Kumar Sarkar
Calcutta High Court · (2017) 1 ICC 30
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts15 Dec 2016Dismissed
Panchanan Shil (in jail) Vs State of West Bengal
Calcutta High Court · (2017) 1 CalCriLR 80 : (2017) 1 CalLJ 24
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A