COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 476 of 3,203

High Courts17 Jan 2017Dismissed

Steel Authority of India Limited Vs Workmen of Steel Authority of India Limited

Calcutta High Court · (2017) 153 FLR 545 : (2017) LIC 1467 : (2017) 1 LLJ 649 : (2017) 3 WBLR 310

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10

High Courts17 Jan 2017Disposed Off

M/s. Ramprasad Omprakash Vs Lok Nath Choudhury

Calcutta High Court · (2017) AIRCC 953

West Bengal Premises Tenancy Act, 1997 - Section 7

High Courts17 Jan 2017Dismissed

Gopal Chandra Mukherjee Vs Food Corporation of India

Calcutta High Court · (2017) AIR(Calcutta) 110

Arbitration Act, 1940 - Section 30

High Courts17 Jan 2017Dismissed

Atul Narsibhai Patel Vs The Assistant Controller of Patents & Desings

Calcutta High Court · (2017) 1 MIPR 421

Designs Act, 2000 - Section 19

High Courts17 Jan 2017Disposed off

Anil Chorone Roquitte & Ors Vs Bhagawati Chorone Roquittee & Ors.

Calcutta High Court · (2017) 01 CAL CK 0017

Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Section 94 - Supplemental proceedings

High Courts16 Jan 2017Disposed Off

IFB Agro Industries Limited Vs Integrated Project Management and Services

Calcutta High Court · (2017) AIRCC 1057

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 11, Order 26 Rule 12

High Courts16 Jan 2017Dismissed

Shadab Siddique @ Aman Vs State of West Bengal

Calcutta High Court · (2017) 171 AIC 433 : (2017) CriLJ 2812

Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 397Penal Code, 1860 (IPC) - Section 364A

High Courts16 Jan 2017

M/s Guin Brothers & Anr Vs The State of West Bengal & Others

Calcutta High Court · (2017) 01 CAL CK 0016

High Courts13 Jan 2017Disposed Off

Fatik Vs State of West Bengal

Calcutta High Court · (2017) 172 AIC 349 : (2017) 1 CalLT 602

Penal Code, 1860 (IPC) - Section 302

High Courts13 Jan 2017Allowed

In the matter of : Sayantan Chatterjee

Calcutta High Court · (2017) 1 CalCriLR 315

Criminal Procedure Code, 1973 (CrPC) - Section 438

High Courts12 Jan 2017Dismissed

TECHMA ENGINEERING ENTERPRISE PVT. LTD. Vs UNION OF INDIA

Calcutta High Court · (2017) 01 CAL CK 0015

Arbitration & Conciliation Act, 1996, Section 9

High Courts12 Jan 2017Dismissed

Samir Kumar Sen Vs Smt. Archana Sen nee Dutta & Anr.

Calcutta High Court · (2017) 01 CAL CK 0014

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtProtection of Women From Domestic Violence Act, 2005, Section 12 - Applic

High Courts11 Jan 2017Dismissed

Ashima Naha Vs Ardhendu Das

Calcutta High Court · (2017) 172 AIC 352 : (2017) AIRCC 1144

Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63

High Courts11 Jan 2017Dismissed

Rampuria Industries and Investments Ltd. Vs Deputy Commissioner Of Income Tax

Calcutta High Court · (2017) 391 ITR 18

Income Tax Act, 1961 - Section 147, Section 148

High Courts10 Jan 2017Allowed

Lafarge India Private Limited Vs Kishore Kumar Sahoo

Calcutta High Court · (2017) AIR(Calcutta) 116 : (2017) 1 CalLJ 546 : (2017) 2 CalLT 85

Arbitration and Conciliation Act, 1996 - Section 34

High Courts10 Jan 2017Disposed Off

Vijai Shree Limited Vs Union of India

Calcutta High Court · (2017) 1 CalLJ 468

High Courts10 Jan 2017Dismissed

Mahadev Dutta Vs State of West Bengal

Calcutta High Court · (2017) 171 AIC 469 : (2017) 1 CalLT 569 : (2017) CriLJ 2776 : (2017) 2 DMC 167

Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A

High Courts09 Jan 2017Dismissed

Biswajit Dinda Vs State of West Bengal and others

Calcutta High Court · (2017) 01 CAL CK 0013

High Courts09 Jan 2017Dismissed

Debabrata Manna Vs State of West Bengal and others

Calcutta High Court · (2017) 01 CAL CK 0012

High Courts09 Jan 2017Dismissed

Lakshapati Mandal Vs State of West Bengal and others

Calcutta High Court · (2017) 01 CAL CK 0011