High Courts28 Nov 2016Allowed

Shyamal Roy Vs State of West Bengal

Calcutta High Court · (2017) 1 AICLR 289 : (2017) 1 CalCriLR 109 : (2017) CriLJ 920

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 482Penal Code, 1860 (IPC) - Section 463, Section 468